Tribunals and Commissions29 Sept 2020
Alok Industries Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0006
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 53 of 67
Tribunals and Commissions28 Sept 2020
Almondz Entertainment Private Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0009
Tribunals and Commissions25 Sept 2020Disposed Of
Sanjay Aggarwal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0016
Tribunals and Commissions25 Sept 2020 Allowed
Vasudev Ramchandra Kamat Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0015
Tribunals and Commissions25 Sept 2020
Deepak Pandurang Vikhape Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0013
Tribunals and Commissions24 Sept 2020 Allowed
Aditya Omprakash Gaggar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0021
Tribunals and Commissions24 Sept 2020
Supriya Pharmaceuticals Ltd Vs BSE Ltd And Others Vs
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0020
Securities Contract Regulation Act, 1956 — Section 21A(2), 23L(2)
Tribunals and Commissions24 Sept 2020 Allowed/Disposed Of
Sanghavi Savla Stock Brokers Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0019
Tribunals and Commissions24 Sept 2020
Rajkumar Saraf & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0018
Tribunals and Commissions22 Sept 2020 Allowed
Parag Sarda Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0027
Tribunals and Commissions22 Sept 2020Disposed Of
Rakesh Kumar Gupta & Ors Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0026
Tribunals and Commissions22 Sept 2020
Harsh Shah & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0025
Tribunals and Commissions21 Sept 2020
Inventure Growth And Securities Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0028
Tribunals and Commissions18 Sept 2020Partly Allowed
M/s. Prrsaar Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0033
Tribunals and Commissions17 Sept 2020Disposed Of
R S Ispat Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0034
Tribunals and Commissions16 Sept 2020 Allowed
G. V. Films Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0039
Tribunals and Commissions16 Sept 2020 Allowed
Ajay Goenka And Others Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0038
Tribunals and Commissions16 Sept 2020
M/s. Excel Broking Pvt. Ltd. Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0036
Tribunals and Commissions16 Sept 2020
Arth Vrddhi Securities Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0035
Tribunals and Commissions15 Sept 2020Partly Allowed
Pragnesh Vishnubhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0046
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4