Tribunals and Commissions15 Sept 2020
B. Renganathan Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0045
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 54 of 67
Tribunals and Commissions15 Sept 2020Dismissed
Shilpa Mahavir Deshlahra Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0044
Tribunals and Commissions15 Sept 2020
Rameshwar Shaw Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0043
Tribunals and Commissions15 Sept 2020
J.K. Prasad HUF Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0042
Tribunals and Commissions15 Sept 2020
Shree Naman Securities Finance P. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0041
Tribunals and Commissions14 Sept 2020Dismissed
Global Earth Properties And Others Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0052
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 15HA, 15J
Tribunals and Commissions14 Sept 2020
Puneet Nikore Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0051
Tribunals and Commissions14 Sept 2020
Nishat Shailesh Gupte Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0047
Tribunals and Commissions11 Sept 2020 Allowed
Debapratim Majumder Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0057
Tribunals and Commissions11 Sept 2020
MPF Systems Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0056
Tribunals and Commissions11 Sept 2020 Allowed
Rana Sugars Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0055
Tribunals and Commissions11 Sept 2020
Edelweiss Broking Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0053
Tribunals and Commissions10 Sept 2020Partly Allowed
Sandeep Batra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0064
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 12(2)
Tribunals and Commissions10 Sept 2020 Allowed
Hi Tech Pipes Limited Vs National Stock Exchange Of India Limited And Others
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0063
Tribunals and Commissions10 Sept 2020 Allowed
Jayesh Kanungo Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0062
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions10 Sept 2020 Allowed
Jayesh Kanungo Vs Whole Time Member
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0061
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions10 Sept 2020
Sukumar Subramanian Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0059
Tribunals and Commissions10 Sept 2020
Trishala Jain & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0058
Tribunals and Commissions09 Sept 2020 Allowed
M/s. Goldstreet Securities Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0069
Tribunals and Commissions09 Sept 2020 Allowed
G.R.K Reddy And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0068