Tribunals and Commissions15 Jan 2021Disposed Of
Kirloskar Brothers Ltd Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0028
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 47 of 67
Tribunals and Commissions15 Jan 2021 Allowed
Shreyas Dinesh Sharma & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0027
Tribunals and Commissions11 Jan 2021
Care Ratings Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0030
Tribunals and Commissions07 Jan 2021Partly Allowed
Edelweiss Broking Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0011
Securities And Exchange Board Of India (Issue Of Capital And Disclosure Requirements) Regulations, 2018 — Regulation 2(1)(oo), 2(1)(pp)Companies Act, 2013 — Section 92, 269Insurance Act, 1938 — Section 33
Tribunals and Commissions07 Jan 2021Partly Allowed
Kaushik Rajnikant Mehta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0010
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions07 Jan 2021Dismissed
Mukesh Chauradiya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0009
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 15HA
Tribunals and Commissions07 Jan 2021 Allowed
Soumen Chatterjee Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0008
Securities And Exchange Board Of India Act, 1992 — Section 11(1), 11(4), 11(d), 19, 27
Tribunals and Commissions07 Jan 2021Partly Allowed
State Bank Of India And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0007
Securities And Exchange Board Of India (Mutual Funds) Regulations, 1996 — Regulation 7BSecurities And Exchange Board Of India Act, 1992 — Section 11B, 11(1), 11(4), 15HB, 15J
Tribunals and Commissions07 Jan 2021Partly Allowed
M/s Excel Stock Broking Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0006
Tribunals and Commissions04 Jan 2021Partly Allowed
Tanuj Khandelwal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0012
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions04 Jan 2021 Allowed
Alok Bhargava Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0005
Tribunals and Commissions04 Jan 2021 Allowed
NNM Securities Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0004
Tribunals and Commissions04 Jan 2021Disposed Of
Dr. Prannoy Roy Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0003
Tribunals and Commissions04 Jan 2021Disposed Of
Radhika Roy Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0002
Tribunals and Commissions04 Jan 2021
Mukesh Chauradiya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0001
Tribunals and Commissions24 Dec 2020
Saroj Devi Kothari And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0151
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions24 Dec 2020Dismissed
Dr. Shivinder Mohan Singh Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0150
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3(b), 3(c), 4(1), 4(2)(f), 4(2)(r), 11Securities And Exchange Board Of India Act, 1992 — Section 11(4), 11(4)(d), 11B, 12A(a), 12A(b), 12A(c), 19
Tribunals and Commissions24 Dec 2020
Dr. V. K. Sukumaran Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0149
Tribunals and Commissions24 Dec 2020 Allowed
MBL & Co. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0148
Tribunals and Commissions24 Dec 2020
Vikramaditya Chandra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0147