Tribunals and Commissions24 Dec 2020
Ishwari Bajpai Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0146
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 48 of 67
Tribunals and Commissions24 Dec 2020
Alpana R. Kirloskar & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0145
Tribunals and Commissions24 Dec 2020
Anil N. Alwani Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0144
Tribunals and Commissions24 Dec 2020
Kirloskar Industries Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0143
Tribunals and Commissions24 Dec 2020
Sanjay Kirloskar Trustee Of Kirloskar Brothers Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0142
Tribunals and Commissions24 Dec 2020
P.F. Sundesha & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0140
Tribunals and Commissions22 Dec 2020 Allowed
Kantilal Chhaganlal Securities Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0124
Tribunals and Commissions22 Dec 2020
Mukesh Chauradiya Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0122
Tribunals and Commissions21 Dec 2020
Uma Karthikeyan Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0139
Tribunals and Commissions21 Dec 2020
T. S. Krishnan And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0138
Tribunals and Commissions21 Dec 2020Disposed Of
63 Moons Technologies Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0137
Tribunals and Commissions21 Dec 2020Disposed Of
Farooq Kasam Hawa & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0135
Tribunals and Commissions21 Dec 2020
Dr. Shivinder Mohan Singh Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0134
Tribunals and Commissions21 Dec 2020
Alpana R. Kirloskar & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0132
Tribunals and Commissions18 Dec 2020Dismissed
Hariharan Vaidyalingam And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0110
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 2(c), 2(e), 2(h), 2(ha)Companies Act, 1956 — Section 2(13), 4A, 12, 370(1B), 372(11)Monopolies And Restrictive Trade Practices Act, 1969 — Section 2(g)
Tribunals and Commissions18 Dec 2020
Harsh Shah And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0109
Income Tax Act, 1961 — Section 226(3)(ii), 28A
Tribunals and Commissions18 Dec 2020
Pawan Kumar Garg And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0108
Tribunals and Commissions18 Dec 2020
Modex International Securities Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0105
Tribunals and Commissions17 Dec 2020 Allowed
Mohandas Shenoy Adige And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0097
Tribunals and Commissions17 Dec 2020
Suruchi Distributors Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0095