Tribunals and Commissions27 Sept 2021
Late Sh. Y. N. Saxena (Dead) Through Legal Representatives Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0178
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 6 of 26
Tribunals and Commissions27 Sept 2021
Metroglobal Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0177
Tribunals and Commissions27 Sept 2021
Shripal Shares And Securities Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0169
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 15HA
Tribunals and Commissions21 Sept 2021Allowed
JK Paper Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0086
Tribunals and Commissions20 Sept 2021
Arihant Capital Markets Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0077
Tribunals and Commissions20 Sept 2021
Bimal Kirit Mistry Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0069
Tribunals and Commissions17 Sept 2021Partly Allowed
Rajendra Aggarwal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0097
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions17 Sept 2021
JK Paper Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0091
Tribunals and Commissions14 Sept 2021Dismissed
Shyam Sunder Jolly Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0063
Tribunals and Commissions14 Sept 2021
Hemant Sheth And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0060
Tribunals and Commissions09 Sept 2021
Mansoor Rafiq Khanda & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0140
Tribunals and Commissions09 Sept 2021
Riddhi Siddhi Gluco Biols Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0139
Tribunals and Commissions09 Sept 2021
Vital Connections LLP & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0138
Tribunals and Commissions09 Sept 2021Disposed Of
Ashav Advisory LLP Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0049
Securities And Exchange Board Of India (Securities Contracts (Regulation) Rules, 1957 — Rule 19A, 19A(5), 19(2), 19(2)(bSecurities And Exchange Board Of India (Issue Of Capital And Disclosure Requirements, 2018 — Regulation 160, 160(d), 170, 3000Securities And Exchange Board Of India (Listing Obligations And Disclosure Requirements) Regulations, 2015 — Regulation 38, 101(2)
Tribunals and Commissions08 Sept 2021
Harivallabh Mundra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0133
Tribunals and Commissions07 Sept 2021Allowed
S.N. Sharma Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0149
Tribunals and Commissions07 Sept 2021
JLG Securities Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0043
Tribunals and Commissions06 Sept 2021
Pochiraju Industries Limited Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0147
Tribunals and Commissions06 Sept 2021
Axis Bank Ltd And Others Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0144
Tribunals and Commissions06 Sept 2021
Ram Bhopal Agarwal And Sons HUF Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0048