Tribunals and Commissions04 Oct 2021Dismissed
Inventure Growth and Securities Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0070
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 5 of 26
Tribunals and Commissions04 Oct 2021
Dizzystone Trading Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0053
Tribunals and Commissions04 Oct 2021
Atlas Jewellery India Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0015
Tribunals and Commissions04 Oct 2021
SIC Stocks & Services Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0013
Tribunals and Commissions01 Oct 2021Allowed
Mrudula Bhikubhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0011
Tribunals and Commissions01 Oct 2021Allowed
Nirvana Mall Management Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0008
Tribunals and Commissions01 Oct 2021Dismissed
Helios Corporation Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0005
Indian Penal Code, 1860 — Section 120B, 409, 420
Tribunals and Commissions30 Sept 2021
Suvidha Securities P. Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0187
Tribunals and Commissions30 Sept 2021
Jayant V. Kolapkar And Co Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0186
Tribunals and Commissions30 Sept 2021Dismissed
Kanwal Jit Singh Vs And Others Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0118
Tribunals and Commissions30 Sept 2021Dismissed
Umashankar Sharan Shrivastav Vs And Others Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0117
Tribunals and Commissions29 Sept 2021
IL & FS Securities Services Ltd Vs NSE Clearing Ltd
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0164
Tribunals and Commissions29 Sept 2021Dismissed
Kiran Kulkarni And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0162
Securities And Exchange Board Of India Act, 1992 — Section 11
Tribunals and Commissions29 Sept 2021
Aakruti Nirmiti Ltd. And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0156
Tribunals and Commissions28 Sept 2021Dismissed
Victor Fernandes And Others Vs Securities & Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0168
Tribunals and Commissions28 Sept 2021Allowed
Harshvardhan Singh Rathore Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0166
Securities And Exchange Board Of India Act, 1992 — Section 11(C)(3)
Tribunals and Commissions28 Sept 2021
Shivdarshan Sales Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0110
Tribunals and Commissions28 Sept 2021Allowed
Deepak Fertilisers and Petrochemicals Vs BSE Limited And Others
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0105
Securities And Exchange Board Of India (Listing Obligations And Disclosure Requirements) Regulations, 2015 — Regulation 33
Tribunals and Commissions27 Sept 2021
Sunil D. Agarwal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0180
Tribunals and Commissions27 Sept 2021
LNS Stockholdings Pvt. Ltd And Others Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0179