Tribunals and Commissions18 Oct 2021
John Douglas Pringle Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0177
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 4 of 26
Tribunals and Commissions18 Oct 2021Allowed
Jullundur Motor Agency (Delhi) Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0176
Tribunals and Commissions18 Oct 2021Dismissed
CAT Technologies Ltd And Others Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0175
Tribunals and Commissions18 Oct 2021
Edelweiss Custodial Services Ltd Vs NSE Clearing Limited & Anr
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0103
Tribunals and Commissions07 Oct 2021
Prospect Capital Ltd. & Anr Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0024
Tribunals and Commissions06 Oct 2021Dismissed
CAT Technologies Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0073
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 11C(3)Companies Act, 1956 — Section 77(2), 77(4)
Tribunals and Commissions06 Oct 2021Dismissed
Rajesh Jayantilal Savadia Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0072
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3(a), 3(b), 3(c), 3(d), 4(1), 4(2), 4(a), 4(e)
Tribunals and Commissions06 Oct 2021Allowed
Pat Financial Consultants Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0063
Tribunals and Commissions06 Oct 2021
Century Enka Ltd Vs Securities & Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0062
Tribunals and Commissions06 Oct 2021
Shaunak Jagdish Shah & Anr Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0061
Tribunals and Commissions06 Oct 2021
Liberty Stocklinks P. Ltd. & Anr Vs Securities & Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0059
Tribunals and Commissions06 Oct 2021Dismissed
Krishna Kumar Periwal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0033
Securities And Exchange Board Of India Act, 1992 — Section 11, 11B
Tribunals and Commissions06 Oct 2021
B.P. Equities Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0031
Tribunals and Commissions06 Oct 2021
Prem Lata Nahar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0030
Tribunals and Commissions05 Oct 2021Dismissed
Mansukh Finance And Investments P. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0048
Securities And Exchange Board Of India Act, 1992 — Section 11C(2), 11C(3)
Tribunals and Commissions05 Oct 2021
Arvind Bhanushali Vs BSE Ltd
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0046
Tribunals and Commissions05 Oct 2021
Pallavi Navinchandra Mehta & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0039
Tribunals and Commissions05 Oct 2021
Sankool Shah Vs BSE Limited
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0038
Tribunals and Commissions05 Oct 2021
Snehal Bharatbhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0037
Tribunals and Commissions04 Oct 2021Dismissed
Mondal Construction Company Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0071
Companies Act, 1956 — Section 56(1), 56(3), 60, 73