Tribunals and Commissions31 Aug 2020
NNM Securities Pvt. Ltd. Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0004
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 9 of 19
Tribunals and Commissions31 Aug 2020 Allowed
Astitva Capital Market Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0003
Tribunals and Commissions31 Aug 2020
Amrex Marketing Private Limited Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0002
Securities And Exchange Board Of India (Listing Obligations. And Disclosure Requirements) Regulations, 2015 — Regulation 38
Tribunals and Commissions28 Aug 2020
Varun Haresh Jashnani And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0006
Tribunals and Commissions27 Aug 2020
Edelweiss Broking Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0011
Tribunals and Commissions27 Aug 2020Dismissed
Rameshwar Shaw Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0010
Tribunals and Commissions27 Aug 2020Dismissed
J. K. Prasad HUF Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0009
Tribunals and Commissions27 Aug 2020Dismissed
DLF Limited And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0008
Tribunals and Commissions27 Aug 2020
National Highway Authority Of India Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0007
Securities And Exchange Board Of India (Listing Obligations And Disclosure Requirements) Regulations, 2015 — Regulation 52, 52(1), 102, 102(1)(e)National Highways Authority Of India (Transaction Of Business) Regulations, 1997 — Regulation 4, 4(1)Securities And Exchange Board Of India Act, 1992 — Section 15A, 15A(b), 15B, 15C, 15J, 15J(a), 15J(b), 15J(c), 27
Tribunals and Commissions26 Aug 2020Disposed Of
Rajesh Jivan Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0017
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions26 Aug 2020
R S Ispat Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0016
Tribunals and Commissions26 Aug 2020Dismissed
Salute Advisory LLP Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0015
Tribunals and Commissions26 Aug 2020Dismissed
Ashlar Securities Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0014
Tribunals and Commissions26 Aug 2020Dismissed
Vision Sponge Iron Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0013
Tribunals and Commissions26 Aug 2020Dismissed
Greencrest Financial Services Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0012
Tribunals and Commissions25 Aug 2020Disposed Of
Bharti Goyal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0021
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3(a), 3(b), 3(c), 3(d), 4(1), 4(2)(a), 4(2)(e)
Tribunals and Commissions25 Aug 2020Disposed Of
Jayesh Narottamdas Gandhi And Others Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0020
Tribunals and Commissions25 Aug 2020
Mukesh Chauradiya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0019
Tribunals and Commissions25 Aug 2020
K. Chandramouli & Ors Vs Bse Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0018
Tribunals and Commissions24 Aug 2020 Allowed
Ganesh Laxman Wagh Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0025