Tribunals and Commissions16 Sept 2020 Allowed
G. V. Films Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0039
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 7 of 19
Tribunals and Commissions16 Sept 2020 Allowed
Ajay Goenka And Others Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0038
Tribunals and Commissions16 Sept 2020
M/s. Excel Broking Pvt. Ltd. Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0036
Tribunals and Commissions16 Sept 2020
Arth Vrddhi Securities Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0035
Tribunals and Commissions15 Sept 2020Partly Allowed
Pragnesh Vishnubhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0046
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions15 Sept 2020
B. Renganathan Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0045
Tribunals and Commissions15 Sept 2020Dismissed
Shilpa Mahavir Deshlahra Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0044
Tribunals and Commissions15 Sept 2020
Rameshwar Shaw Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0043
Tribunals and Commissions15 Sept 2020
J.K. Prasad HUF Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0042
Tribunals and Commissions15 Sept 2020
Shree Naman Securities Finance P. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0041
Tribunals and Commissions14 Sept 2020Dismissed
Global Earth Properties And Others Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0052
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 15HA, 15J
Tribunals and Commissions14 Sept 2020
Puneet Nikore Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0051
Tribunals and Commissions14 Sept 2020
Nishat Shailesh Gupte Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0047
Tribunals and Commissions11 Sept 2020 Allowed
Debapratim Majumder Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0057
Tribunals and Commissions11 Sept 2020
MPF Systems Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0056
Tribunals and Commissions11 Sept 2020 Allowed
Rana Sugars Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0055
Tribunals and Commissions11 Sept 2020
Edelweiss Broking Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0053
Tribunals and Commissions10 Sept 2020Partly Allowed
Sandeep Batra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0064
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 12(2)
Tribunals and Commissions10 Sept 2020 Allowed
Hi Tech Pipes Limited Vs National Stock Exchange Of India Limited And Others
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0063
Tribunals and Commissions10 Sept 2020 Allowed
Jayesh Kanungo Vs Adjudicating Officer
Securities Appellate Tribunal Mumbai · (2020) 09 SEBI CK 0062
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4