Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Almondz Entertainment Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0049
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 14 of 19
Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Nitin Chadha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0048
Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Ishan Chadha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0047
Tribunals and Commissions30 Jun 2020 Allowed
Venkitaraman Iyer Subramonian Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0002
Tribunals and Commissions30 Jun 2020Disposed Of
Amrapali Capital And Finance Services Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0001
Tribunals and Commissions27 Jun 2020Disposed Of
Alice Blue Finance Services Pvt. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0004
Tribunals and Commissions27 Jun 2020Disposed Of
Dr. Udayant Malhoutra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0003
Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 38 Rule 6, Order 38 Rule 7, Order 38 Rule 8, Order 38 Rule 9, Order 38 Rule 10, Order 38 Rule 11, Order 38 Rule 12, Order 38 Rule 13Securities And Exchange Board Of India Act, 1992 — Section 11, 11B, 11(2)
Tribunals and Commissions26 Jun 2020Disposed Of
BP Comtrade Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0007
Tribunals and Commissions26 Jun 2020
Bharat J. Patel & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0006
Tribunals and Commissions26 Jun 2020Disposed Of
BP Fintrade Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0005
Tribunals and Commissions25 Jun 2020Disposed Of
NNM Securities Pvt. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0009
Tribunals and Commissions25 Jun 2020Dismissed
Manish Mittal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0008
Securities And Exchange Board Of India Act, 1992 — Section 15T
Tribunals and Commissions24 Jun 2020 Allowed
Sapna Dilip Bombaywala Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0011
Tribunals and Commissions24 Jun 2020Dismissed
Chandra Prakash Tripathi Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0010
Tribunals and Commissions23 Jun 2020 Allowed
Sanjay Padmakar Adgaonkar Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0012
Tribunals and Commissions19 Jun 2020Disposed Of
Axis Bank Limited Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0013
Tribunals and Commissions17 Jun 2020
Orissa Industries Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0015
Tribunals and Commissions12 Jun 2020Dismissed
Utsav Pathak Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0026
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 2(c), 2(c)(ii), 2(e), 2(e)(i), 2(h)(viii), 3, 3(ii), 12(1)
Tribunals and Commissions10 Jun 2020Disposed Of
JK Paper Limited Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0023
Tribunals and Commissions10 Jun 2020Dismissed
Nimain Charan Biswal Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0021