Tribunals and Commissions01 Oct 2019Dismissed
Vishnu Enterprises Vs True Value Homes (India) Pvt Ltd
National Company Law Tribunal · (2019) 10 NCLT CK 0707
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 948 of 1,018
Tribunals and Commissions01 Oct 2019
Central Bank Of India & Anr. Vs Aban Offshore Ltd & Ors.
National Company Law Tribunal · (2019) 10 NCLT CK 0708
Tribunals and Commissions01 Oct 2019Allowed
Khandelwal Buildcon Private Limited Vs Taruchaya Colonizers LLP
National Company Law Tribunal · (2019) 10 NCLT CK 0709
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 17, 19Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions01 Oct 2019Dismissed
Alpha Powertech Services Vs S Rajendran (RP) & Anr.
National Company Law Tribunal · (2019) 10 NCLT CK 0710
IBC-Section 60(5)
Tribunals and Commissions01 Oct 2019
Suresh Kannan (RP) (Scope Properties Pvt Ltd)
National Company Law Tribunal · (2019) 10 NCLT CK 0711
Insolvency & Bankruptcy Code-Section 12(2) & (3)
Tribunals and Commissions01 Oct 2019Disposed Of
Santosh Ltd Vs Oren Hydrocarbons Pvt Ltd
National Company Law Tribunal · (2019) 10 NCLT CK 0712
IBC-Section 9, Rule 6
Tribunals and Commissions01 Oct 2019
Stressed Assets Stabilisation Fund Vs Saritha Synthetics & Industries Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0713
Insolvency and Bankruptcy Code, 2016-Section 7, 238 (A), 3(11), 3 (12), 12(1), 13(2), 15, 17, 18 and 20, 14, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Companies Act, 1956
Tribunals and Commissions01 Oct 2019
Mr. Madhusudhan Rao Gonugunta Vs M/s Anrak Aluminium Limited & Anr.
National Company Law Tribunal · (2019) 10 NCLT CK 0714
Insolvency and Bankruptcy Code, 2016-Section 7, 12 (A)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A (1a), 30 (A)NCLT Rules, 2016-Rule 11
Tribunals and Commissions01 Oct 2019
George Samuel Vs Small Industries Development Bank Of India & Anr.
National Company Law Tribunal · (2019) 10 NCLT CK 0715
Insolvency and Bankruptcy Code, 2016-Section 7, 12(2), 33(1), 33(2), 33(3), 34(1), Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Chapter VI
Tribunals and Commissions01 Oct 2019
Punjab National Bank Vs M/s. Guman Furniture and Services Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0716
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 19(2), 19(3), 33(2), 33(5), 33(7), 66(1)Income Tax Act, 1961-Section 178Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12
Tribunals and Commissions01 Oct 2019
Divyesh Desai Vs Shri Aster Silicates Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0717
Insolvency and Bankruptcy Code, 2016-Section 9, 12(2), 33, 34, 34(1)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(3), Chapter VI
Tribunals and Commissions01 Oct 2019Allowed
Nandalal Khandelwal Vs Aparna Polyflex Private Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0718
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6(1)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions01 Oct 2019Allowed
G V R S Manian Vs R Venatakrishnan (RP) (St.John Freight Systems Ltd)
National Company Law Tribunal · (2019) 10 NCLT CK 0719
IBC-Section 21
Tribunals and Commissions01 Oct 2019
M/s K.R.R. & Company Vs Venkatadri Spinning Mills Private Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0720
IBC, 2016-Section 8, 9, 12(1), 13(2), 14, 15, 17, 18, 19, 20, 238, 238(A)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions01 Oct 2019
Nityo Infotech Services Private Limited Vs Melstar Information Technologies Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0721
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions01 Oct 2019
Drive India Enterprise Solution Ltd. Vs The Mobile Store Services Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0722
Insolvency and Bankruptcy Code-Section 9, 19 (2), 3 (1) (A)
Tribunals and Commissions01 Oct 2019
Kalyan Janata Sahakari Bank Limited Vs CICIL Biochem Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0723
Insolvency and Bankruptcy Code, 2016-Section 7, 3(6), 3(11), 3(12), 4, 5(7), 5(8), 13, 14, 15, 18, 31, Sub-section (7)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4SARFAESI Act-Section 13(2)
Tribunals and Commissions01 Oct 2019
Industrial X-Ray & Allied Radiographers Pvt Ltd Vs Indus Projects Ltd
National Company Law Tribunal · (2019) 10 NCLT CK 0724
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 8, 8 (2), 5 (21), 3 (12), 14, 31, 13, 15, 18Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions01 Oct 2019
Idea Multiventures Pvt. Ltd. Vs Tirupati Commodities Impex Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0725
Insolvency and Bankruptcy Code-Section 9IBBI (Corporate Insolvency Resolution Process)-Regulation 35(2)
Tribunals and Commissions30 Sept 2019Allowed
Vikas Shuttering Store Private Limited Vs Supreme Infrastructure India Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0976
Insolvency & Bankruptcy Code, 2016-Section 9, 9(2), 9(3)(b), 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002