Tribunals and CommissionsDivision Bench(2019) 10 NCLT CK 0719

G V R S Manian vs R Venatakrishnan (RP) (St.John Freight Systems Ltd)

National Company Law Tribunal · Decided on 1 October 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Allowed
CASE NUMBER
MA/1040/2019 in CP/759/IB/2018

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Judgment

2 paragraphs · 27 words

ORDER

On having the Resolution Professional to consider this Applicant as Financial Creditor, this MA/1040/2019 is hereby allowed to comply with the same within 3 days hereof.