Tribunals and Commissions03 Mar 2020
Pawan Kumar Aggarwal HUF Vs Mahendra Kumar Khandelwal
National Company Law Tribunal · (2020) 03 NCLT CK 0471
Insolvency and Bankruptcy Code, 2016-Section 60(5), 31, 31(1), 18, 30(2), 30(4)
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 865 of 1,018
Tribunals and Commissions03 Mar 2020
Mr. Harish Chander Manchanda, Liquidator of Corporate Debtor M/s Earth Iconic Infrastructure Pvt Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0472
Insolvency and Bankruptcy Code, 2016-Section 60 (5), 30, 33, 53, Chapter III Part IIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 4 (1), 4 (2), 32Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39D
Tribunals and Commissions03 Mar 2020Allowed
Amit Verma Vs Awsum Proteins Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0473
Insolvency and Bankruptcy Code, 2016-Section 4, 5(20), 5(21), 8, 8(1), 8(2), 9, 9(3)(b), 9(3)(c), 9(3)(d), 9(3)(e), 9(4), 9(5)(i)(a) to (d), 9(5)(i), 9(6), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 14(4), 15, 17, 18, 19, 20, 21, 60(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions03 Mar 2020
Tulsidas Khimji Pvt. Ltd. Vs Birdy Fashion Pvt. Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0474
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 Mar 2020
Kumar Enterprises Vs Snowbell Machines Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0433
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions02 Mar 2020
M/s. Rajesh Exports Limited Vs Shri BaladyShekar Shetty & Anr.
National Company Law Tribunal · (2020) 03 NCLT CK 0310
I&B Code, 2016-Section 60(5)(c), 7, 38I&B (AAA) Rules, 2016-Rule 4Negotiable Instrument Act
Tribunals and Commissions02 Mar 2020
NCPL Developers Pvt Ltd Vs M/s Indo World Infrastructure Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0434
IBC Code, 2016-Section 9
Tribunals and Commissions02 Mar 2020Allowed
M/s. Walsons Services Private Limited Vs M/s. Zentora Overseas Careers Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0435
Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14, 31, 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6Securitization and Reconstruction of Financial Assets and Enforcement of Security interest Act, 2002
Tribunals and Commissions02 Mar 2020Allowed
In Re: Corporate Debtor CP(IB) 450/2019 (Withdrawal of CIRP)
National Company Law Tribunal · (2020) 03 NCLT CK 0449
Insolvency and Bankruptcy Code, 2016-Section 12A, 14IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 30A(1)(a), 31, 33, 36ANCLT Rules, 2016-Rule 11
Tribunals and Commissions02 Mar 2020
Hi-Tech Resource Management Limited Vs Overnite Express Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0436
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions02 Mar 2020
Rashi Steel & Power Limited Vs Punjab National Bank
National Company Law Tribunal · (2020) 03 NCLT CK 0437
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 3(11), 3(12), 4, 5(8), 5(21), 7(1), 7(2), 7(5), 7(7)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)Companies Act, 1956
Tribunals and Commissions02 Mar 2020Dismissed
Mokshi Industries Pvt Ltd Vs Iota Automation Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0438
IBC 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
Tribunals and Commissions02 Mar 2020Dismissed
Mr. Shrenik Sutariya Vs M/s. Auro Make My Hall Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0325
IBC, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions02 Mar 2020
M/s Crown Art Printers Vs Francis Remedy (India) Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0439
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 8(2), 14, 15, 17, 18Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Enforcement of Security Interest Act, 2002
Tribunals and Commissions02 Mar 2020Allowed
Nilkamal Limited Vs U.I. Beverages Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0440
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 9(5)(i), 9(5)(ii)(d), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Companies Act, 2013
Tribunals and Commissions02 Mar 2020
Esteem Industries Pvt Ltd Vs Milton Engineering Works Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0441
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions02 Mar 2020Allowed
CFM Asset Reconstruction Pvt. Ltd. Vs Yogesh Kumar Sharma
National Company Law Tribunal · (2020) 03 NCLT CK 0442
I&B Code-Section 7, 95(1), 96
Tribunals and Commissions02 Mar 2020
M/s. Bharatiya Roadlines Pvt. Ltd. Vs M/s. D.I. Packagings Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0443
IBC code 2016-Section 9
Tribunals and Commissions02 Mar 2020Allowed
Bank Of India Vs M/s Kothari Food & Fragrances Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0333
Insolvency and Bankruptcy Code, 2016-Section 7, 12(2), 33, 33(1), 33(1)(a), 33(2), 34, 34(1), 34(4), 35
Tribunals and Commissions02 Mar 2020Disposed Of
Mr. Ghanshyam Das Mundra Vs Mr. Anil Tumu
National Company Law Tribunal · (2020) 03 NCLT CK 0337
I&B Code, 2016-Section 14, 60(5)NCLT Rules, 2016-Rule 11Companies Act, 2013