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National Company Law Tribunal judgments

20,341 judgments · page 867 of 1,018

Tribunals and Commissions27 Feb 2020Disposed Of

Ms. Subramaniam Aneetha

National Company Law Tribunal · (2020) 02 NCLT CK 0699

Insolvency and Bankruptcy Code, 2016-Section 33(1) & (2), 10, 33B, 33CInsolvency and Bankruptcy Code of India (Liquidation Process) Regulations, 2016Companies Act, 2013
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Tribunals and Commissions27 Feb 2020Allowed

Shikhar Chand Jain Vs Committee Of Creditors Of Dhanlaxmi Solex Pvt. Ltd. & Anr.

National Company Law Tribunal · (2020) 02 NCLT CK 0702

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 19, 33(1), 33(2), 33(5), 33(6), 33(7), 34(1), 34(2), 34(8), 35, 36, 37, 38, 39, 40, 41, 43, 45, 50, 52, 53, 54IBBI(Insolvency Resolution Process for Corporate Persons) Regulations 2016-Regulation 6, 27, 40AInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 23, 25, 30, 31, 32, 33, 34, 36, 37, 38, 39, 40, 41, 42, 44, 45, 46, Chapter-III
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Tribunals and Commissions27 Feb 2020Allowed

M/s Ricela Health Foods Limited Vs M/s Evershine Solvex Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0706

Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 9(4), 9(5)(i), 9(5)(ii)(d), 13(1)(b), 14, 14(1), 14(3), 15, 16(3)(a), 16(4), 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions27 Feb 2020

Credence Logistics Ltd. Vs Marina Projects Pvt. Ltd.

National Company Law Tribunal · (2020) 02 NCLT CK 0707

Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 60(1), 60(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions27 Feb 2020

Fine Group Corporation Limited Vs Lemon Electronics Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0710

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rule, 2016-Form 2
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