Tribunals and Commissions04 Mar 2020
SRC Chemicals Pvt Ltd Vs Birla Precision Technologies Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0457
Insolvency and Bankruptcy Code, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 864 of 1,018
Tribunals and Commissions03 Mar 2020
IDBI Bank Vs Jaypee Infratech Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0554
Insolvency and Bankruptcy Code-Section 7, 14, 29A, 31, 6, 10, 53, 30(2), 30(2)(b)(ii), 30(4), 30(6), 32A, 43, 45, 50, 66, 18, 20, 35, 21(2), 51Constitution of India-Article 32, 142Consumer Protection Act
Tribunals and Commissions03 Mar 2020
Mr. Vedagiri Venkata Krishnamurthy Vs Mr. Ravindra Mallikarjunappa Madhudi & Ors.
National Company Law Tribunal · (2020) 03 NCLT CK 0313
IBC, 2016-Section 66, 43(1), 33(1), 33, 29A, 9NCLT Rules, 2016-Rule 11I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions03 Mar 2020Dismissed
T. Jagadeesh Vs Camson Seeds Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0301
IBC, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions03 Mar 2020Disposed Of
Maa Bhawani Concrete Works Vs Venus Controls & Switchgear Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0304
IBC-Section 9
Tribunals and Commissions03 Mar 2020Allowed
Esszee Manufacturing Private Limited Vs SPG Multi Trade Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0458
Insolvency & Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(2), 14, 14(1), 31(1), 33, 13Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions03 Mar 2020Allowed
Avanse Financial Services Limited Vs Onus Enterprises Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0459
Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions03 Mar 2020Disposed Of
Sanjay Stores Vs Cookme (Spices) Pvt.Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0316
IBC-Section 60(5)IBBI (IRP for the Corporate Persons)-Regulation 33(3)
Tribunals and Commissions03 Mar 2020Dismissed
P R Raman Vs Arokiasamy Joseph Raj & Ors.
National Company Law Tribunal · (2020) 03 NCLT CK 0460
IBC, 2016-Section 29-A
Tribunals and Commissions03 Mar 2020Dismissed
Hinduja National Power Corporation Ltd. Vs Mahanadi Coalfields Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0461
IBC-Section 9
Tribunals and Commissions03 Mar 2020Allowed
Plastiblends India Ltd Vs Neo Corp International Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0462
Insolvency & Bankruptcy Code, 2016-Section 9, 12
Tribunals and Commissions03 Mar 2020
M/s. I-Promark Services Vs M/s. Bony Systems And Technologies Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0463
IBC, 2016-Section 9
Tribunals and Commissions03 Mar 2020
The Law Point Vs M/s. Avon Infracon Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0464
IBC-Section 9, 12A, 60(5)NCLT Rules, 2016-Section 11, Rule 11IBBI (IRPCP Regulation, 2016)-Regulation 30A(1), 30A(5)
Tribunals and Commissions03 Mar 2020Disposed Of
United Bank of India Vs Roma Shipping Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0465
Insolvency & Bankruptcy Code 2016-Section 7, 12A
Tribunals and Commissions03 Mar 2020
Manjushree Technopack Ltd. Vs Trimurti Food Tech Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0466
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 Mar 2020
A S Engineering Vs Snowbell Machines Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0467
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 Mar 2020
Mr. Sandeep Goel
National Company Law Tribunal · (2020) 03 NCLT CK 0468
NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Code, 2016-Section 12(2), 12(3), 60(5)(C)Constitution of India-Article 14, 19(1)(g)
Tribunals and Commissions03 Mar 2020Allowed
State Bank Of India Vs Jindal Medicot Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0348
Insolvency and Bankruptcy Code, 2016-Section 7, 7(3)(b), 7(5)(a), 9, 10, 14(1), 14(3), 15, 16(2), 16(3), 16(3)(a), 16(4), 16(5), 17, 18, 31(1), 33, 60(5), 1.3(1)(b)Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bankers Books Evidence Act, 1891
Tribunals and Commissions03 Mar 2020
M/s. Govind Shuttering Store Vs M/s. Kalka Home Developers Pvt. Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0469
IBC code 2016-Section 9IBBI (Insolvency Resolution) Regulations, 2016-Regulation 30A
Tribunals and Commissions03 Mar 2020
M/s. Indiabulls Housing Finance Ltd. Vs M/s. Forging Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0470
Insolvency & Bankruptcy Code, 2016-Section 7