Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0457

SRC Chemicals Pvt Ltd vs Birla Precision Technologies Ltd

National Company Law Tribunal · Decided on 4 March 2020

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (J) · Shyam Babu Gautam, Member (T)
CASE NUMBER
C.P.(IB)-3040(MB)/2019

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Judgment

2 paragraphs · 33 words

ORDER

Counsel for both the side is present and submits that the matter is almost settled. The Operational Creditor has already received certain payments. On request, the Company Petition No. 3040/2019 is withdrawn.