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Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0304

Maa Bhawani Concrete Works vs Venus Controls & Switchgear Pvt. Ltd.

National Company Law Tribunal, Kolkata Bench · Decided on 3 March 2020

HON’BLE JUDGES
Jinan K.R., Member (J) · Harish Chander Suri, Member (T)
RESULT
Disposed Of
CASE NUMBER
CP(IB)No.1055/KB/2019

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Judgment

5 paragraphs · 71 words

ORDER

Ld. Counsel for the Operational Creditor appears. Ld. Counsel for the Corporate Debtor appears.

Ld. Counsel for the Operational Creditor submits that certain incurable defects have been emerged in the application and seeks permission to withdraw the CP with liberty to file fresh application.

Permission is granted. CP is disposed of as withdrawn with liberty to file fresh application in accordance with Code and Regulations.

File is consigned to records.