Tribunals and Commissions24 Jul 2020
Shoka Tradelink Private Limited Vs Ms. Jayashree S Iyer
National Company Law Tribunal · (2020) 07 NCLT CK 0596
Insolvency and Bankruptcy Code, 2016-Section 60(5), 60(5)(c), 7, 5(24), 29A
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 829 of 1,018
Tribunals and Commissions24 Jul 2020
Gongal Reddy Sesha Reddy Vs M/s. Sri Sai Sindhu Industries Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0597
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1), 31(1), 33, 13Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security interest Act, 2002
Tribunals and Commissions24 Jul 2020
Radha Industries Private Limited Vs Ms. Jayashree S Iyer
National Company Law Tribunal · (2020) 07 NCLT CK 0584
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 7, 5(24), 29A
Tribunals and Commissions24 Jul 2020
Mr. Varun Jain Vs M/s. Bluetown (India) Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0540
IBC-Section 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions24 Jul 2020
Bank Of India Vs FNL AAC Block Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0541
Insolvency & Bankruptcy Code, 2016-Section 7, Rule 4, 13, 13(1)(c), 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238SARFAESI Act, 2002RDB Act
Tribunals and Commissions24 Jul 2020
Mr. Vikram Kumar Vs NCJ Infrastructure Private Limited & Ors
National Company Law Tribunal · (2020) 07 NCLT CK 0542
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 15, 19(2), 29A, 30, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 30, 35, 36B, 36B(4A), 38(1), 38(1A), 38(2), 39, 39(3), 39(4)NCLT Rules-Rule 11
Tribunals and Commissions24 Jul 2020Allowed
In Re: Ghanshyam Das Mundra, Resolution Professional Of Karuturi Global Limited Vs
National Company Law Tribunal · (2020) 07 NCLT CK 0082
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 29National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions24 Jul 2020Allowed
Oriental Bank Of Commerce And Ors Vs Kaur Sain Spinners Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0081
Tribunals and Commissions24 Jul 2020Allowed
Hansvahini Auto Interior Private Limited And Ors Vs Hh Interior And Auto Components Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0080
Tribunals and Commissions23 Jul 2020
Ericsson India Pvt. Ltd. Vs Reliance Infratel Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0543
Tribunals and Commissions23 Jul 2020
R. Venkatakrishnan Vs Mr. Balakrishnaraja Dhanuskodi Raja
National Company Law Tribunal · (2020) 07 NCLT CK 0544
Insolvency and Bankruptcy Code, 2016-Section 7, 35 (1) (d), 36, 36 (3), 60(5)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulation, 2016-Regulation 33 (2)(d)Companies Act, 2013
Tribunals and Commissions23 Jul 2020Disposed Of
Kapa Srinivasa Rao Vs Tulasi Seeds Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0446
IBC-Section 9
Tribunals and Commissions22 Jul 2020Allowed
Mr. Anil Goel Vs Deputy Director, Directorate Of Enforcement, Delhi
National Company Law Tribunal · (2020) 07 NCLT CK 0598
Insolvency and Bankruptcy Code, 2016-Sections 7, 14, 31, 32A, 60(5), Chapter III of Part IIInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Code (Amendment) Act, 2020
Tribunals and Commissions22 Jul 2020Dismissed
M/s. Optiemus Electronics Ltd. Vs M/s. IPCL Technology Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0545
IBC-Section 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions22 Jul 2020
Punjab National Bank Vs Ms. General Power Company Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0546
Insolvency and Bankruptcy Code, 2016-Section 7, 33(2), 33, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions22 Jul 2020
M/s Brand Realty Services Ltd. Vs M/s Sir John Bakeries India Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0547
Insolvency & Bankruptcy Code, 2016-Section 9, 8(2), 5(21), 3(11), 3(12), 7, Rule 6
Tribunals and Commissions22 Jul 2020
Himanshu Prafulchandra Varia Vs Sunil Kumar Agarwal & Ors.
National Company Law Tribunal · (2020) 07 NCLT CK 0548
Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11
Tribunals and Commissions22 Jul 2020Allowed
SunEdison Energy (India) Pvt. Ltd. Vs Sun Alternate Energy Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0549
Insolvency and Bankruptcy Code, 2016-Section 7, 7 (3) (b), 7 (5) (a), 13 (2), 14, 14 (1) (a), 14 (1) (b), 14 (1) (c), 14 (1) (d), 14 (3) (b), 15, 17, 18, 19, 20, 21, 60(5), 60(5)(c)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 6(1)
Tribunals and Commissions21 Jul 2020
Jayashree S Iyer (IRP) (Cura Healthcare Pvt Ltd) Vs Deepak Mittal & Ors.
National Company Law Tribunal · (2020) 07 NCLT CK 0550
Insolvency and Bankruptcy Code, 2016-Section 19(2), 19(3)
Tribunals and Commissions21 Jul 2020
Shriline Properties Pvt Ltd & Ors. Vs Krishnan Vasudevan & Anr.
National Company Law Tribunal · (2020) 07 NCLT CK 0551
IBC 2016-Rule 11, Section 60(5)