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Judgment
5 paragraphs · 56 words
ORDER
Ld. Counsel Mr. B. Dhanraj for the Applicant and Ms. Jayashree S Iyer, Interim Resolution Professional are present.
The urgent application (IA/513/2020) is hereby allowed.
Counsel for the Applicant is directed to take private notice to all Respondents and file Affidavit of Service.
List the matter on 17.08.2020 for appearance of the Respondents and hearing.
