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Tribunals and CommissionsDivision Bench(2020) 07 NCLT CK 0551

Shriline Properties Pvt Ltd & Ors. vs Krishnan Vasudevan & Anr.

National Company Law Tribunal · Decided on 21 July 2020

HON’BLE JUDGES
R. Sucharitha, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
CASE NUMBER
IA/510/IB/2020 IN IA/509/IB/2020

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Judgment

5 paragraphs · 52 words

ORDER

Ld. Senior Counsel Mr. Arvindh Pandian for the Applicant and Ld. Counsel Mr. Murthy Kandasamy for the Respondent No. 3 and Ms. Suchitra Vajee for CoC (Respondent) are present.

The urgent application (IA/510/2020) is hereby allowed.

Respondents are permitted to file counter in IA/509/IB/2020.

List the matter on 06.08.2020 for hearing.