Tribunals and Commissions29 Jul 2020
Canara Bank Vs M/s Rajat Wires Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0478
IBC Code 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 827 of 1,018
Tribunals and Commissions29 Jul 2020Dismissed
Accurate Engineering Group Vs M/s. Jekson Machinery Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0479
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 9 (3) (b)Companies Act
Tribunals and Commissions29 Jul 2020
Bhagyoday Cotton Industries Vs Shakti Refoils & Agro Foods Products Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0480
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Jul 2020
Shreeraj Cotton Industries Vs Shakti Refoils & Agro Foods Products Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0481
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Jul 2020
Shree Mahakali Industries Vs Shakti Refoils & Agro Foods Products Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0482
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Jul 2020
Krishna Oil Industries Vs Shakti Refoils & Agro Foods Products Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0483
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Jul 2020
Autocop (India) Pvt Ltd Vs Beekay IT Netsec Solutions Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0484
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Jul 2020Allowed
Ratan Singh Vs Theme Exports Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0485
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 21(1), 25(2)(g), 25(2)(h), 33, 33(2), 33(5), 34(1), 35(l)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13
Tribunals and Commissions29 Jul 2020Allowed
Shipyard Co. Vs G.R.S. Ispat Company Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0486
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 33, 33(1)(b)(i)(ii)(iii), 33(2), 33(5), 34, 34(1), 34(8), 35(1), 43, 66Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13
Tribunals and Commissions29 Jul 2020Disposed Of
Household Remedies Private Limited Vs Roc
National Company Law Tribunal · (2020) 07 NCLT CK 0049
Companies Act, 2013 — Section 252
Tribunals and Commissions29 Jul 2020Disposed Of
Nagalingam Ravishankar, Member Of Sagittus Solutions Private Limited Vs Registrar Of Companies, Karnataka
National Company Law Tribunal · (2020) 07 NCLT CK 0048
National Company Law Tribunal (NCLT) (Amendment) Rules, 2017 — Rule 87(A)Companies Act, 2013 — Section 248, 248(1), 248(6), 252, 252(3), 455
Tribunals and Commissions28 Jul 2020Allowed
Corporation Bank Vs Kapil Steels Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0487
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 13(1)(c), 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238SARFAESI Act, 2002-Section 13(2)Insolvency and Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions28 Jul 2020
Gayatri Corporation Proprietor Paresh Shah Vs Origin Laboratories Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0488
Insolvency and Bankruptcy Code-Section 7
Tribunals and Commissions28 Jul 2020
Allahabad Bank Vs Anil Kumar
National Company Law Tribunal · (2020) 07 NCLT CK 0489
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 21(2), 22NCLT Rules, 2016-Rule 11
Tribunals and Commissions28 Jul 2020
Mr. Prakash Tekwani
National Company Law Tribunal · (2020) 07 NCLT CK 0490
Insolvency and Bankruptcy Code, 2016-Section 54(1), 33(2), 34(1), 33, 43, 45Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 14, 12, 31, 31A, 45
Tribunals and Commissions28 Jul 2020
Allahabad Bank Vs Anil Kumar
National Company Law Tribunal · (2020) 07 NCLT CK 0491
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 21(2), 22CIRP Regulations 2016NCLT Rules 2016-Rule 11
Tribunals and Commissions28 Jul 2020
REC Ltd Vs Jayashree S Iyer (IRP) (Bhadreshwar Vidyut Pvt Ltd)
National Company Law Tribunal · (2020) 07 NCLT CK 0492
Tribunals and Commissions28 Jul 2020Allowed
Prayag Polytech Pvt. Ltd. Vs M/s. Prithvi Plasto India Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0493
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(11), 3(12), 4, 8, 9, 9(3)(b), 9(3)(c), 9(5), sub-section (7), 14(1), proviso (a) to (d), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6
Tribunals and Commissions28 Jul 2020
Bank Of India Vs M/s Wadhwa Buildcon LLP
National Company Law Tribunal · (2020) 07 NCLT CK 0494
Insolvency & Bankruptcy Code, 2016-Section 7, 5(8), 3(12), 7(1), 7(2), 7(5), 7(7), 14(1), 31(1), 33, 13Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)SARFAESI Act, 2002-Section 13(2)
Tribunals and Commissions28 Jul 2020
Piyush Patel Vs Minepro Minerals Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0585
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rules, 2016-Rule 4Negotiable Instrument Act, 1881-Section 138, 141, 142