COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 826 of 1,018

Tribunals and Commissions30 Jul 2020

Metenere Limited Vs Novelty Treasure Metals Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0472

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy Code (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6

Tribunals and Commissions30 Jul 2020Dismissed

Sunil Parmanand Kewalramani & Ors. Vs Urban Sanctuaries Developers Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0473

Insolvency and Bankruptcy Code, 2016-Section 7, 3(11), 3(12), 5(8), 65, 72, 75Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 213, 241, 242

Tribunals and Commissions30 Jul 2020

One Red India Licensing Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0474

Insolvency and Bankruptcy Code, 2016-Section 59, 59(7)Companies Act, 2013-Section 133

Tribunals and Commissions30 Jul 2020Disposed Of

Navayuga Engineering Pvt. Ltd Vs Devendra Prasad, Liquidator Of East Coast Energy Pvt. Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0061

Insolvency And Bankruptcy Code, 2016 — Section 7, 38, 39, 42, 60(5)(a), 60(5)(b)

Tribunals and Commissions30 Jul 2020Disposed Of

Bank Of Baroda Vs Ind-Barath Energy (Utkal) Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0046

Tribunals and Commissions30 Jul 2020Disposed Of

Leadway Technologies Private Limited Vs Roc

National Company Law Tribunal · (2020) 07 NCLT CK 0042

Companies Act, 2013 — Section 252

Tribunals and Commissions30 Jul 2020Disposed Of

R C Puri Petrochemicals Pvt. Ltd Vs Roc

National Company Law Tribunal · (2020) 07 NCLT CK 0041

Companies Act, 2013 — Section 252

Tribunals and Commissions30 Jul 2020

Chebolu Subrahmanya Gopal Vs Ivrcl Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0038

Insolvency And Bankruptcy Code, 2016 — Section 60(5)Companies Act, 2013 — Section 197, 197(1)

Tribunals and Commissions30 Jul 2020Disposed Of

Edifice Properties Private Limited Vs Roc

National Company Law Tribunal · (2020) 07 NCLT CK 0037

Companies Act, 2013 — Section 252

Tribunals and Commissions30 Jul 2020

Tomato Trading Llp Vs Smart Login Solutions Pvt. Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0036

Tribunals and Commissions30 Jul 2020Disposed Of

Dalson Engineering Company Private Limited Vs Roc

National Company Law Tribunal · (2020) 07 NCLT CK 0035

Companies Act, 2013 — Section 252

Tribunals and Commissions30 Jul 2020Allowed

Idbi Bank Ltd Vs Neueon Towers Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0030

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 12(2), 22, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 40(C)

Tribunals and Commissions30 Jul 2020Disposed Of

Sunil Goel And Ors Vs Guild Builders Pvt. Ltd. And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0029

Tribunals and Commissions30 Jul 2020Allowed

In Re: Bank Of India Limited And Ors Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0027

Insolvency And Bankruptcy Code, 2016 — Section 7, 22

Tribunals and Commissions30 Jul 2020Allowed

Classic Combustions India Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2020) 07 NCLT CK 0026

Companies Act, 2013 — Section 164, 248, 252

Tribunals and Commissions30 Jul 2020Disposed Of

Moh. Iqbal, Hartford Academy Of Insurance And Anr Vs Registrar Of Companies

National Company Law Tribunal · (2020) 07 NCLT CK 0025

Companies Act, 2013 — Section 164, 248, 252, 252(3)Companies Act, 1956 — Section 560(6)

Tribunals and Commissions30 Jul 2020Disposed Of

Munusamy, Shareholder Of Sudha Security Protection Force Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2020) 07 NCLT CK 0024

National Company Law Tribunal (Amendment) Rules, 2017 — Rule 87(A)Companies Act, 2013 — Section 164, 248, 248(5), 252(3), 455

Tribunals and Commissions29 Jul 2020Allowed

M/s. Property Solutions (India) Private Limited Vs M/s. Imperial Fastners Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0475

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9 (3) (b) & (c), 9 (5), 13 (2), 14, 14 (1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

Tribunals and Commissions29 Jul 2020

Pankaj Mohan Gupta Vs M/s. Ouranos Foods & Beverages Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0476

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6

Tribunals and Commissions29 Jul 2020

S.R.Oil Industries Vs Shakti Refoils & Agro Foods Products Pvt Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0477

Insolvency & Bankruptcy Code, 2016-Section 9