COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 824 of 1,018

Tribunals and Commissions03 Aug 2020Partly Allowed

Vistra ITCL (India) Limited & Ors. Vs M/s Satra Properties (India) Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0495

Insolvency & Bankruptcy Code, 2016-Section 7, 3(11), 13, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Maharashtra Stamp Act, 1958-Section 3, 18, 19, 32, 32A, 33, 34, Article 27 of Appendix 8, 40(b) of Schedule I, 48(d) of Schedule I

Tribunals and Commissions03 Aug 2020

Suraksha Asset Reconstruction Limited Vs Siddharth Milk Foods (India) Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0496

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 31(3)CIRP Regulations-Regulation 27, 35

Tribunals and Commissions03 Aug 2020

Vistra Itcl (India) Limited Vs Satra Properties (India) Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0089

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Arbitration And Conciliation Act, 1996 — Section 11, 11(13), 11(6)(A), 29(A)Indian Contract Act, 1872 — Section 62

Tribunals and Commissions03 Aug 2020Disposed Of

M3 Business Mentors Private Limited Vs Roc

National Company Law Tribunal · (2020) 08 NCLT CK 0088

Companies Act, 2013 — Section 252

Tribunals and Commissions03 Aug 2020Disposed Of

Neera Valley Agro Industries Private Limited Vs Roc, Pune

National Company Law Tribunal · (2020) 08 NCLT CK 0086

Companies Act, 2013 — Section 252

Tribunals and Commissions03 Aug 2020

Ankur Jain Vs Yogesh Bothra, Grohealthy India Agrotech Pvt. Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0085

Companies Act, 2013 — Section 241, 242

Tribunals and Commissions03 Aug 2020Allowed

Gopi Sridhar Gurram And Ors Vs Redan Infrastructure Pvt. Ltd. And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0084

Tribunals and Commissions03 Aug 2020Allowed

Reliance Commercial Finance Limited And Ors Vs Vista Mining Private Limited And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0083

Insolvency And Bankruptcy Code, 2016 — Section 22(3)(b), 22(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 3(1)(A)

Tribunals and Commissions03 Aug 2020

S. Narayanan Jayaprakash Vs Shanmugasundaram Revathy And Anr

National Company Law Tribunal · (2020) 08 NCLT CK 0082

Tribunals and Commissions03 Aug 2020Allowed

Pralayankur Roychowdhury And Ors Vs M.P. Jewellers Co. (1945) Pvt. Ltd. And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0081

Companies Act, 2013 — Section 174

Tribunals and Commissions03 Aug 2020Allowed

Indian Overseas Bank Vs Dc Industrial Plant Services Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0080

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 32(A), 32(a), 32(b), 32(c), 32(d), 32(e), 32(f)

Tribunals and Commissions03 Aug 2020Disposed Of

In Re: Ashika Commercial Private Limited Vs

National Company Law Tribunal · (2020) 08 NCLT CK 0079

Insolvency And Bankruptcy Code, 2016 — Section 26(A), 30(6), 31, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 39(4)

Tribunals and Commissions03 Aug 2020Disposed Of

In Re: Suraj Fabrics Industries Limited Vs

National Company Law Tribunal · (2020) 08 NCLT CK 0078

Insolvency And Bankruptcy Code, 2016 — Section 26(A), 30(6), 31, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 39(4)

Tribunals and Commissions03 Aug 2020Dismissed

Ramesh Chand Agarwal And Ors Vs Mohani Tea Leaves Private Limited And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0077

Tribunals and Commissions03 Aug 2020Disposed Of

Megamet Steels Pvt. Ltd Vs Agarwal Mittal Concast Pvt. Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0076

Insolvency And Bankruptcy Code, 2016 — Section 22(3)(b)

Tribunals and Commissions03 Aug 2020Disposed Of

Bmw India Financial Services Pvt. Ltd Vs Parsoli Motor Works Pvt. Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0075

Insolvency And Bankruptcy Code, 2016 — Section 22(3)(b)

Tribunals and Commissions03 Aug 2020Disposed Of

Bhupendra Singh Narayan Singh Rajput And Anr Vs Committee Of Creditors And Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0074

Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 33(1), 33(2), 34(I), 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54

Tribunals and Commissions31 Jul 2020Allowed

Redehex IT Solutions Private Limited Vs Macor Packaging Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0461

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rule, 2016-Form 2

Tribunals and Commissions31 Jul 2020Dismissed

Arun Kumar Goel Vs M/s Ankur Roller Flour Mills Pvt Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0495

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 25(2)(h), 29(2), 29A, 30(4)Insolvency and Bankruptcy (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36A, 36A(1), 36A(3)(b), 36A(6), 36A(10), 36A(11), 36A(12), 36BIBBI (Insolvency Professional Agencies) Regulation 2016-Regulation 36A, 36A(6), 36A(10), 36A(12)

Tribunals and Commissions31 Jul 2020

Mr. Chirag Shah, Resolution Professional Vs Hotline CPT Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0462

Insolvency and Bankruptcy Code, 2016-Section 33(2), 7, 29, 30, 30(6), 33, 33(1)(a)(i)(ii)(iii), 14, 52, 35 to 50, 52 to 54, Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6(1), 27, 36Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2), 4(2)(b)