Tribunals and Commissions05 Aug 2020
Bank Of India Vs Maa Durga Rice Processing & Exports Pvt. Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0483
Insolvency and Bankruptcy Code, 2016-Section 7, 60 (5) (c)NCLT Rules, 2016-Rule 11, 13
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 823 of 1,018
Tribunals and Commissions05 Aug 2020Disposed Of
In Re: West Bengal Medical Services Corporation Limited Vs
National Company Law Tribunal · (2020) 08 NCLT CK 0067
Companies Act, 2013 — Section 96, 97, 136(6), 143(6)
Tribunals and Commissions05 Aug 2020Disposed Of
S.K. Construction Private Limited And Ors Vs Kohinoor Power Private Limited And Ors
National Company Law Tribunal · (2020) 08 NCLT CK 0064
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 33, 60(5)
Tribunals and Commissions05 Aug 2020Disposed Of
Bank Of India And Ors Vs Wellman Carbo Metalicks India Limited And Ors
National Company Law Tribunal · (2020) 08 NCLT CK 0061
Insolvency And Bankruptcy Code, 2016 — Section 19
Tribunals and Commissions04 Aug 2020Disposed Of
JK Paper Limited Vs Veda Kumar Nimbagal & Ors.
National Company Law Tribunal · (2020) 08 NCLT CK 0581
Companies Act, 2013-Section 425IB Code, 2016-Section 9, 60(5)
Tribunals and Commissions04 Aug 2020
M/s.Vinayak Steels Limited Vs Prudent ARC Ltd & Ors.
National Company Law Tribunal · (2020) 08 NCLT CK 0484
I&B Code 2016-Section 5(25), 25(2)(h), 29A, 30(2), 30(4), 31, 60(5), 61, 62NCLT Rules, 2016-Rule 11Banking Regulation Act, 1949
Tribunals and Commissions04 Aug 2020
M/s. SQL Star International Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0485
Insolvency and Bankruptcy Code, 2016-Section 12, 60(5), 7, 12(2)NCLT Rules, 2016-Rule 13IBBI (Insolvency Resolution Process for Corporate Persons) (Third Amendment) Regulations, 2020-Regulation 40C
Tribunals and Commissions04 Aug 2020Allowed
M/s Profile Interiors Vs Praxis Home Retail Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0486
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 4(1), 14, 14(1), 31(1), 33, 13, 15, 17, 18, 19, 20, 21, 9(5)(i)Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (Sarfaesi) Act, 2002
Tribunals and Commissions04 Aug 2020
Mohini Health & Hygiene Ltd. Vs Shree Ram Proteins Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0487
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions04 Aug 2020
Ranjeet Ramakrishna Yadav Vs M/s. JNC Constructions Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0488
Insolvency and Bankruptcy Code, 2016-Section 7, 13(1)(b), 14, 15, 18(1)(c), 21(6A)(b), 29A, 30, 30(2), 30(2)(a), 30(2)(c), 30(2)(f), 30(4), 30(6), 31, 31(1), 31(3)(b), 31(4), 32(2)(d), 38(2), 38(3), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 6(1), 27, 35, 38, 39, 39(4)
Tribunals and Commissions04 Aug 2020
SITI Networks Limited Vs Network18Media & Investments Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0489
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(5)(ii)Companies Act, 2013-Section 2(20)Companies Act, 1956
Tribunals and Commissions04 Aug 2020Allowed
Ajit Kumar Yadav & Ors. Vs Reliance Tech Services Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0490
Insolvency and Bankruptcy Code, 2016-Section 4(1), 8, 9, 9(5)(i), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (Sarfaesi) Act, 2002
Tribunals and Commissions04 Aug 2020
Rosche Trading Private Limited Vs Fine Tech Corporation Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0073
Companies Act, 2013 — Section 230, 230(5), 231, 232, 232(3)(i)
Tribunals and Commissions04 Aug 2020
Stci Finance Limited Vs Parinee Developers Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0071
Tribunals and Commissions04 Aug 2020Disposed Of
Dineshkumar Rajendrapal Agrawal Vs Registrar Of The Company
National Company Law Tribunal · (2020) 08 NCLT CK 0069
Companies Act, 2013 — Section 248(1), 248(5), 252(3)
Tribunals and Commissions04 Aug 2020Disposed Of
Ambrish Gunvantrai Dave, Director Of Euthenics Energy Solutions Pvt. Ltd. Vs Registrar Of Companies, Gujarat
National Company Law Tribunal · (2020) 08 NCLT CK 0068
Companies Act, 2013 — Section 248, 248(1), 248(4), 252(3), 455
Tribunals and Commissions03 Aug 2020
Prabhat Steel Traders Pvt Ltd Vs Ankur Iron (India) Pvt Ltd
National Company Law Tribunal · (2020) 08 NCLT CK 0491
Insolvency and Bankruptcy Code, 2016-Section 33, 12, 56, 30(6), 31, 34(1), 52IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(3)
Tribunals and Commissions03 Aug 2020Allowed
Bhupendra Singh Narayan Singh Rajput Vs Committee Of Creditors & Ors.
National Company Law Tribunal · (2020) 08 NCLT CK 0492
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 9, 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions03 Aug 2020Disposed Of
M/s. Learning Candid India Pvt Ltd. Vs M/s. AlfaPeople IT Services Pvt Ltd.
National Company Law Tribunal · (2020) 08 NCLT CK 0493
I&B Code, 2016-Section 7, 33(2), 53, 54, 54(1), 60, 60(5), 64, Chapter III of Part IINCLT Rules, 2016-Rule 11I&B (AAA) Rules, 2016-Rule 4
Tribunals and Commissions03 Aug 2020Allowed
Suraksha Asset Reconstruction Limited Vs Siddharth Milk And Milk Products Private Limited
National Company Law Tribunal · (2020) 08 NCLT CK 0494
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 29A, 30(1), 30(2), 30(4), 30(6), 31(1), 31(3)CIRP Regulations-Regulation 27, 35