COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 825 of 1,018

Tribunals and Commissions31 Jul 2020

M/s. SMC Corporation (India) Pvt. Ltd. Vs M/s. Akash Packtech Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0463

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956

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Tribunals and Commissions31 Jul 2020

Urbtech Finvest Pvt. Ltd. Vs MCCL Petrochem Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0464

IBC, 2016-Section 7, 33 (2)NCLT Rules-Rule 11

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Tribunals and Commissions31 Jul 2020

Volkswagen Finance Pvt. Ltd. Vs Ten Travels Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0465

IBC, 2016-Section 7, 12AIBBI (Insolvency Resolution Process for Corporate Persons Regulations, 2016)-Regulation 30A

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Tribunals and Commissions31 Jul 2020Allowed

Royale Resinex Pvt. Ltd. Vs Greatech Telecom Technologies Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0466

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 9(5), 9(5)(2)(d), 14(1), 14(2) to 14(4)Companies Act, 1956Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6

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Tribunals and Commissions31 Jul 2020Allowed

Toyota Kirloskar Motors Pvt. Ltd. Vs R.S. Motors Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0467

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 12(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40, 40CInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 47A

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Tribunals and Commissions31 Jul 2020Allowed

State Bank Of India Vs Meenakshi Energy Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0022

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Tribunals and Commissions31 Jul 2020Disposed Of

Vikas India Institute Of Technology Private Limited Vs Roc, Pune

National Company Law Tribunal · (2020) 07 NCLT CK 0021

Companies Act, 2013 — Section 252

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Tribunals and Commissions31 Jul 2020

Jee Enterprises And Anr Vs Crest Steel (Una) Pvt. Ltd And Anr

National Company Law Tribunal · (2020) 07 NCLT CK 0016

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Tribunals and Commissions31 Jul 2020Allowed

Andhra Bank Vs V. Mahesh, Irp Vasan Health Care Pvt. Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0015

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Tribunals and Commissions31 Jul 2020Disposed Of

Superior Forging And Allied Products Pvt. Ltd Vs Roc, Pune

National Company Law Tribunal · (2020) 07 NCLT CK 0014

Companies Act, 2013 — Section 252

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Tribunals and Commissions31 Jul 2020

V. Mahesh, Irp Vasan Healthcare Pvt. Ltd Vs Andhra Bank

National Company Law Tribunal · (2020) 07 NCLT CK 0013

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Tribunals and Commissions31 Jul 2020Allowed

Apollo Hospitals Enterprise Limited Vs Apollo Pharmacies Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0012

Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251Companies Act, 2013 — Section 230, 230(7), 231, 232, 232(3)Income Tax Act, 1961 — Section 2(19AA)

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Tribunals and Commissions31 Jul 2020

Aeon Infratel Private Limited Vs Registrar Of Companies, Jammu And Kashmir

National Company Law Tribunal · (2020) 07 NCLT CK 0011

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Tribunals and Commissions31 Jul 2020Disposed Of

Mayuresh Land Developers Private Limited Vs Roc

National Company Law Tribunal · (2020) 07 NCLT CK 0009

Companies Act, 2013 — Section 252

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Tribunals and Commissions31 Jul 2020Allowed

B.G. Textile Vs H. Sakhiya Fashions Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0005

Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 33, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 52, 53, 54

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Tribunals and Commissions30 Jul 2020Allowed

AF Consult India Pvt. Ltd. Vs Sikkim Hydro Venture Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0468

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 3(12), 3(11), 3(6), 4, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956

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Tribunals and Commissions30 Jul 2020Dismissed

Sunil Parmanand Kewalramani Vs Kestrel Import & Export Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0469

Insolvency and Bankruptcy Code, 2016-Section 3(11), 3(12), 5(8), 7, 65, 72, 75Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 213, 241, 242

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Tribunals and Commissions30 Jul 2020

The South Indian Bank Limited Vs M/s Atlas Gold Townships (India) Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0454

Insolvency and Bankruptcy Code, 2016-Section 22, 15, 21(6A)(b), 22(3)(b)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 16A(1), 12, 3Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations

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Tribunals and Commissions30 Jul 2020

Bank Of India Limited Vs Govindam Metal & Alloy Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0470

Insolvency and Bankruptcy Code, 2016-Section 7, 22National Company Law Tribunal Rules, 2016-Rule 11

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Tribunals and Commissions30 Jul 2020Dismissed

Parmanand Kewalramani Vs Modlite Holdings Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0471

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 3(12), 3(11), 65, 72, 75Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 213, 241, 242

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