COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 822 of 1,018

Tribunals and Commissions10 Aug 2020Dismissed

Pathology Laboratory Vs Bigdream Ventures Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0053

Indian Contract Act, 1872 — Section 23Insolvency And Bankruptcy Code, 2016 — Section 5(21), 8, 9, 9(3)(b)Indian Medical Council Act, 1956 — Section 20(A), 33

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Tribunals and Commissions07 Aug 2020Allowed

Mr. Uday Maheshbhai Dave Vs M/s. Orbis Infinium Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0519

Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 33, 33(5), 33(6), 52, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

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Tribunals and Commissions07 Aug 2020

Karix Mobile Private Limited Vs Hungama Digital Media Entertainment Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0520

Insolvency & Bankruptcy Code, 2016-Section 9, 5(6)(b), 5(6)Companies Act, 1956Arbitration and Conciliation Act, 1996

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Tribunals and Commissions07 Aug 2020

Mr. Manohar Lal Vij, Resolution Professional

National Company Law Tribunal · (2020) 08 NCLT CK 0521

Insolvency and Bankruptcy Code, 2016-Section 33(1), (2), 34, 60(5), 9, 30(6), 33, 33(2), 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy (Application to the Adjudicating Authority) Rule, 2016-Rule 6Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4

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Tribunals and Commissions07 Aug 2020

Anuj Kumar Tiwari Vs Adharshlia Country Homes Pvt Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0533

IBC-Section 9

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Tribunals and Commissions07 Aug 2020

Urbtech Finvest Pvt. Ltd. Vs MCCL Petrochem Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0522

IBC-Section 7, 33(2)

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Tribunals and Commissions07 Aug 2020

M/s SMC Corporation India Pvt Ltd Vs M/s Akash Packtech Pvt Ltd

National Company Law Tribunal · (2020) 08 NCLT CK 0523

IBC-Section 9

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Tribunals and Commissions07 Aug 2020

Turnaround Consultants Private Limited Vs Venus Rolling Mills Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0524

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 10, 12, 12(1), proviso to Sub-Section 3 of Section 12, 33IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40CCompanies Act, 1956

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Tribunals and Commissions07 Aug 2020Allowed

Allahabad Bank Vs Suman Agritech Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0525

Insolvency and Bankruptcy Code, 2016-Section 12

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Tribunals and Commissions07 Aug 2020

Vikash G Jain RP of Gopala Polyplast Ltd Vs Gopala Polyplast Ltd & Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0526

Insolvency and Bankruptcy Code, 2016-Section 9, 29A, 30, 30(2), 30(4), 30(6), 31(1), 53, 61, 62Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 17(1), 38Companies Act, 2013

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Tribunals and Commissions07 Aug 2020Allowed

Birendarsingh Rithal, V-Tech Moulds And Dies Llp Vs Registrar Of Companies

National Company Law Tribunal · (2020) 08 NCLT CK 0054

Limited Liability Partnership Act 2008 — Section 67, 67(1), 75Limited Liability Partnership Rules, 2009 — Rule 37National Company Law Tribunal Rules, 2016 — Rule 11

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Tribunals and Commissions06 Aug 2020Allowed

Vishal Kumar Kanada Vs Bansal International Private Limited (Liquidation Order)

National Company Law Tribunal · (2020) 08 NCLT CK 0532

Insolvency and Bankruptcy Code, 2016-Section 33(2), 9, 33, 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

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Tribunals and Commissions06 Aug 2020

Prime Enterprise Vs Awate Engineering Pvt. Ltd.

National Company Law Tribunal · (2020) 08 NCLT CK 0527

Insolvency & Bankruptcy Code, 2016-Section 9, 22(3)(b)

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Tribunals and Commissions06 Aug 2020

STCI Finance Limited Vs Parinee Developers Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0528

Insolvency and Bankruptcy Code, 2016-Section 7

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Tribunals and Commissions06 Aug 2020

Vinodkumar Surendralal Shah, Liquidator of Roger Trading Enterprises Pvt. Ltd. Vs The Registrar of Companies

National Company Law Tribunal · (2020) 08 NCLT CK 0529

Insolvency and Bankruptcy Code, 2016-Section 59, 59(7), 59(8)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 38, 3(2), 9Companies Act, 1956

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Tribunals and Commissions06 Aug 2020

Stci Finance Limited Vs Parinee Developers Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0055

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Tribunals and Commissions05 Aug 2020

Ms. Revathi Sridharan, RP of M/s. Bhareth Formulations Private Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0580

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 33(7), 14, 33(5), 35(1), 66, 67, Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 13Income Tax Act, 1961-Section 178

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Tribunals and Commissions05 Aug 2020Allowed

Gordhanbhai Ratnabhai Godhani Vs Narayani Ispat Ltd & Ors

National Company Law Tribunal · (2020) 08 NCLT CK 0530

Insolvency and Bankruptcy Code, 2016-Sections 9, 14, 33, 34, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

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Tribunals and Commissions05 Aug 2020

IL & FS Transportation Networks Limited Vs Ms. Anuradha Gupta, Resolution Professional Of Rajasthan Land Holdings Limited

National Company Law Tribunal · (2020) 08 NCLT CK 0531

IBC 2016-Section 9

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Tribunals and Commissions05 Aug 2020

M/s. Sri Gomathi Energy Private Limited Vs Mr. L.K Sivaramakrishnan

National Company Law Tribunal · (2020) 08 NCLT CK 0482

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c)Indian Contract Act, 1872-Section 56Specific Relief Act, 1963

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