COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 828 of 1,018

Tribunals and Commissions28 Jul 2020Allowed

Apavarga Trading Company Vs Caara India Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0586

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(c), 9(5), 3(6), 3(11), 3(12), 4, 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6

Tribunals and Commissions28 Jul 2020

M/s Stonex India Pvt. Ltd. Vs M/s Zavitsa Realtors LLP

National Company Law Tribunal · (2020) 07 NCLT CK 0587

IBC-Section 9, 12A

Tribunals and Commissions28 Jul 2020Allowed

M/s. Dhanya Corporation Vs M/s Sudhir Power Projects Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0588

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 3(12), 3(11), 3(6), 4, 9(3)(b), 9(5), 14(1), 14(2), 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rule, 2016

Tribunals and Commissions28 Jul 2020Disposed Of

State Bank Of India Vs Ivrcl Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0057

National Company Law Tribunal Rules, 2016 — Rule 13

Tribunals and Commissions28 Jul 2020Disposed Of

Adhithi Infra Projects Private Limited Vs Sutanu Sinha, Liquidator Of Ivrcl Limited "Mihir

National Company Law Tribunal · (2020) 07 NCLT CK 0056

Insolvency And Bankruptcy Code, 2016 — Section 60(5)

Tribunals and Commissions28 Jul 2020Disposed Of

Appolo Cranes Private Limited Vs Sutanu Sinha, Liquidator Of Ivrcl Limited "Mihir

National Company Law Tribunal · (2020) 07 NCLT CK 0055

Insolvency And Bankruptcy Code, 2016 — Section 642

Tribunals and Commissions28 Jul 2020Disposed Of

State Bank Of India And Ors Vs Castex Technologies Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0054

Tribunals and Commissions28 Jul 2020Disposed Of

In Re: Sutanu Sinha, Liquidator Of Ivrcl Limited Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0053

Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 41

Tribunals and Commissions27 Jul 2020

NJ Industries LLP Vs Dhanurdhar Processors Pvt Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0589

Insolvency & Bankruptcy Code-Section 9

Tribunals and Commissions27 Jul 2020

M/s Regal Metal & Ferro Alloys Vs M/s SPM Auto Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0590

IBC-Section 9

Tribunals and Commissions27 Jul 2020

Rajan Arora & Ors. Vs M/s MMR SAHA Infrastructure Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0591

Insolvency and Bankruptcy Code, 2016-Section 7, 2(11) and 2(12)Insolvency and Bankruptcy (Application to Adjudicating Authority), Rules, 2016-Rule 4

Tribunals and Commissions27 Jul 2020

ICAST Alloys LLP Vs Noble Glass Work Pvt Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0592

Insolvency and Bankruptcy Code-Section 9

Tribunals and Commissions27 Jul 2020

S. Rajendran

National Company Law Tribunal · (2020) 07 NCLT CK 0593

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(1), 7, 25(2)(b), 43, 45, 50, 66, 30(6), 33, 33(7), 14, 33(5), 35(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6 (1)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 13

Tribunals and Commissions27 Jul 2020

Siva Rama Krishna Prasad Vs Krishna Industrial Corporation Limited & Ors.

National Company Law Tribunal · (2020) 07 NCLT CK 0594

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 7, 12A, 19(2), 21(1), 29A, 33, 33(2)Insolvency and Bankruptcy (Amendment) Act, 2019Sick Industrial Companies Act, 1985-Section 22

Tribunals and Commissions27 Jul 2020Disposed Of

Icici Bank Limited Vs Supreme Infrastructure India Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0064

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7Companies Act, 2013 — Section 103, 230, 230(2)(a), 230(2)(c), 230(4)

Tribunals and Commissions27 Jul 2020Disposed Of

Vallabhaneni Bhanumathi, Shareholder Of Balabhanu Enterprises Pvt. Ltd Vs Registrar Of Companies, Karnataka

National Company Law Tribunal · (2020) 07 NCLT CK 0063

National Company Law Tribunal Rules, 2016 — Rule 87(A)Companies Act, 2013 — Section 92, 137, 248, 248(1), 248(5), 248(6), 252(3), 403, 455

Tribunals and Commissions27 Jul 2020Disposed Of

Ricela Health Foods Limited Vs Evershine Solvex Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0062

Insolvency And Bankruptcy Code, 2016 — Section 9(4), 22(3)(b)

Tribunals and Commissions27 Jul 2020

Reckitt Benckiser (India) Private Limited Vs Rb Hygiene Home India Private Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0060

Tribunals and Commissions24 Jul 2020Allowed

Committee Of Creditors Vs Mr. Pranab Kumar Chakrabarty

National Company Law Tribunal · (2020) 07 NCLT CK 0452

Insolvency and Bankruptcy Code, 2016-Section 22(3)(b), 9, 14, 22(4)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 17(1), 6The Companies Act, 1956

Tribunals and Commissions24 Jul 2020

Arvind Garg Vs Jagdish Khattar & Ors.

National Company Law Tribunal · (2020) 07 NCLT CK 0595

Insolvency and Bankruptcy Code, 2016-Section 43, 43(4), 45, 46, 50, 53, 60, 66, 66(1), 66(2), 67, Chapter III