COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 445 of 1,016

Tribunals and Commissions24 May 2023Dismissed

Gangotri Steel Syndicate Vs M/s. Jaycon Infrastructure Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0063

Insolvency and Bankruptcy Code, 2016 — Section 3(31), 8, 14, 14(3)(b), 14(1)(c), 60(5)Indian Penal Code, 1860 — Section 420

Tribunals and Commissions24 May 2023Dismissed

Jatinder Mittal Vs NBCC India Ltd and Others

National Company Law Tribunal · (2023) 05 NCLT CK 0062

Insolvency and Bankruptcy Code, 2016 — Section 3(31), 8, 14, 14(3)(b), 14(1)(c), 60(5)Indian Penal Code, 1860 — Section 420

Tribunals and Commissions24 May 2023Disposed Of

Hitech and Associates Limited Vs

National Company Law Tribunal · (2023) 05 NCLT CK 0059

Companies Act, 2013 — Section 133, 230, 232Income Tax Act, 1961 — Section 170(2A)

Tribunals and Commissions23 May 2023Allowed

Supreme Eximp Pvt. Ltd. Vs Jewel Overseas Private Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0555

Insolvency and Bankruptcy Code, 2016-Section 4, 8, 9, 9(5), 9(5)(i), 14, 14 (1) (a), (b), (c) & (d), 14 (3) (b), 15, 17, 18, 19, 20 & 21, sub-section (1) of Section 60Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6

Tribunals and Commissions23 May 2023Partly Allowed

Malireddy Ramana Reddy Vs M/s. India Resurgence Arc Private Ltd & Ors.

National Company Law Tribunal · (2023) 05 NCLT CK 0697

Insolvency and Bankruptcy Code, 2016-Section 7, 15, 19(2), 22(3)(a), 60(5)NCLT Rules-Rule 11IBBI, 2016-Regulation 6

Tribunals and Commissions23 May 2023

Axis Trustee Services Ltd. Vs Blue Bird Software Pvt. Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0735

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 7(1), 7(2), 7(5), 9, 10, 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)

Tribunals and Commissions23 May 2023Dismissed

Axis Trustee Services Ltd. Vs Nimitya Infotech Pvt. Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0820

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 9, 10, 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7(1), 7(2), 7(5), 7(7)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)

Tribunals and Commissions23 May 2023Allowed

Drip Capital Inc. Vs Al Saqib Exports Pvt. Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0832

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(e), 4, 4(1), 7(5)(a), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 6(1)

Tribunals and Commissions23 May 2023

Artisan Spirits Pvt. Ltd. Vs Indospirit Distribution Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0844

IBC, 2016-Section 9, 8, 10A

Tribunals and Commissions23 May 2023

M/s. Chants Events and Promotions Pvt. Ltd. Vs M/s. Color Palette Pvt. Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0999

IB Code, 2016-Section 9

Tribunals and Commissions23 May 2023Disposed Of

American Express Banking Corp Vs JML Marketings Pvt. Ltd

National Company Law Tribunal · (2023) 05 NCLT CK 0078

Insolvency and Bankruptcy Code, 2016 — Section 7, 33, 33(2), 34(1), 60(5)

Tribunals and Commissions23 May 2023Disposed Of

Anrag Nirbhaya Resolution Professional In the Matter of M/S Milani Techno Engineering Limited Vs

National Company Law Tribunal · (2023) 05 NCLT CK 0077

Insolvency and Bankruptcy Code, 2016 — Section 7, 12, 12(2), 13(3), 25(A)(3A)National Company Law Tribunals, 2016 — Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulation, 2016 — Regulation 40

Tribunals and Commissions23 May 2023Disposed Of

M/s Asrec (India) Ltd. Vs M/S Harig Crankshafts Ltd

National Company Law Tribunal · (2023) 05 NCLT CK 0074

Insolvency and Bankruptcy Code, 2016 — Section 22(3)(a)

Tribunals and Commissions23 May 2023Disposed Of

M/s Arora Iron & Steel Rolling Mills Private Limited Vs M/s Jkew Forgings Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0072

Insolvency and Bankruptcy Code, 2016 — Section 9

Tribunals and Commissions23 May 2023Disposed Of

Fosterideaz Technologies Pvt. Ltd Vs Registrar of Companies

National Company Law Tribunal · (2023) 05 NCLT CK 0071

Companies Act, 2013 — Section 92, 137, 164, 167, 167(1), 167(3), 248, 248(1), 248(5), 252, 252(1), 252(3)

Tribunals and Commissions23 May 2023Disposed Of

Godara Infratainment Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2023) 05 NCLT CK 0064

Companies Act, 2013 — Section 252(3)National Company Law Tribunals, 2016 — Rule 11, 153

Tribunals and Commissions22 May 2023

Ardee Hi-Tech Private Limited Vs Bevcon Wayors Private Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0583

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 34(1), 12, 56, 30(6), 14, 52, 35 to 50, 52 to 54, 34(8)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12

Tribunals and Commissions22 May 2023

GRI Towers India Private Limited Vs Inox Wind Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0623

Insolvency and Bankruptcy Code, 2016-Section 9, 8Companies Act, 1956Limitation Act, 1963-Section 5, 14

Tribunals and Commissions22 May 2023

Malireddy Ramana Reddy Vs M/s. India Resurgence Arc Private Ltd & Ors.

National Company Law Tribunal · (2023) 05 NCLT CK 0667

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 15, 22(3)(a), 19(2)IBBI, 2016-Regulation 6NCLT Rules-Rule 11

Tribunals and Commissions22 May 2023

Udata Venkateswar Rao Vs M/s Master Weavers Ethinics India Private Limited & Anr.

National Company Law Tribunal · (2023) 05 NCLT CK 0672

Insolvency and Bankruptcy Code, 2016-Section 60(5)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(3)(A), 13(3A), 13(4), 17, 17(1)