COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 443 of 1,016

Tribunals and Commissions25 May 2023

Kiewit India LLP

National Company Law Tribunal · (2023) 05 NCLT CK 0647

Insolvency and Bankruptcy Code, 2016-Section 59(7), 2(c), 59(3), 59(3)(b)(i), 59(3)(b)(ii), 59(3)(c)(i), 59(6), 53, 59Limited Liability Partnership Act, 2008Income Tax Act, 1961-Section 178, 194J
Tribunals and Commissions25 May 2023Allowed

Mr. Karuchola Koteswara Rao Vs The Registrar Of Companies

National Company Law Tribunal · (2023) 05 NCLT CK 0651

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(3)(a), 59(3)(c), 59(7)Companies Act, 2013Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2016-Regulation 3(1)(a), 3(4), 8, 10, 34
Tribunals and Commissions25 May 2023Disposed Of

Mr. Pankaj Srivastava Vs Essel Finance Advisors and Managers LLP & Ors.

National Company Law Tribunal · (2023) 05 NCLT CK 0747

The Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 2(ea), 21A(2), 21A(2)(a), 21A(3), 31, 31A(1), 37The Insolvency and Bankruptcy Code, 2016-Section 3(14), 36, 52, 53Reserve Bank of India Act, 1934-Section 45-I, 45(i)(c)(i), 45(I)(c)(ii)