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Judgment
3 paragraphs · 54 words
O R D E R
IA 725/2023: Ld. Counsel for the Liquidator and the Liquidator called absent. Hence, progress report is not taken. Let it be called on the next date of hearing. List the IA on 19.06.2023.
In default of appearance of the Liquidator, action against the liquidator will be recommended to IBBI.