Tribunals and Commissions25 May 2023
Pridhvi Asset Reconstruction and Securitisation Company Ltd Vs Mr. Viragneni Anjaiah (Sri Pavana Keerthi Hotels India Pvt Ltd)
National Company Law Tribunal · (2023) 05 NCLT CK 0824
IBC, 2016-Section 95
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 444 of 1,016
Tribunals and Commissions25 May 2023
Pridhvi Asset Reconstruction and Securitisation Company Ltd Vs Smt. Kadiyala Suneetha
National Company Law Tribunal · (2023) 05 NCLT CK 0831
IBC, 2016-Section 95
Tribunals and Commissions25 May 2023
North West Carrying Company, LLP Vs Metro Cash and Carry India Pvt. Ltd
National Company Law Tribunal · (2023) 05 NCLT CK 0840
Insolvency and Bankruptcy Code, 2016-Section 9, 4, 7I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6IPC-Section 420, 406, 453, 120B, 506, 380, 34
Tribunals and Commissions25 May 2023Disposed Of
Murali Krishna Power Controls Pvt Ltd Vs Servomax India Private Limited
National Company Law Tribunal · (2023) 05 NCLT CK 0845
IBC, 2016-Section 9Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 45 (3)
Tribunals and Commissions25 May 2023
Deputy Commissioner Of Commercial Taxes (Audit) Vs Mr. Shivadutt Bannanje Liquidator Of M/s. Fortuna Projects (India) Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0530
Insolvency and Bankruptcy Code, 2016-Section 42, 60(5)(c), Chapter III of Part IILimitation Act, 1963-Section 5NCLT Rules, 2016-Rule 11
Tribunals and Commissions25 May 2023Disposed Of
Liquidator of Millennium Wires Pvt. Ltd Vs Punjab National Bank
National Company Law Tribunal · (2023) 05 NCLT CK 0068
General Clauses Act, 1897 — Section 16Insolvency and Bankruptcy Code, 2016 — Section 33, 34(4), 34(7), 60(5)National Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions25 May 2023Disposed Of
Oriental Bank of Commerce Vs M/s. Millennium Wires Private Ltd
National Company Law Tribunal · (2023) 05 NCLT CK 0067
General Clauses Act, 1897 — Section 16Insolvency and Bankruptcy Code, 2016 — Section 33, 34(4), 34(7), 60(5)National Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions24 May 2023Allowed
M/s. IL&FS Financial Services Ltd Vs M/s. Emerald Lands (India) Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0535
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 25(1), 25(2)(b), 25A(3A), 29A, 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 31(3)(b), 43, 45, 50, 53, 60(5), 61, 62, 66, 188, 196Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 8A, 25(5), 25A, 26, 38(1A), 39(4)Companies Act, 2013
Tribunals and Commissions24 May 2023Dismissed
M/s. L & T Finance Ltd Vs M/s Zillion Infraprojects Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0577
Insolvency and Bankruptcy Code, 2016-Section 60(5), 29National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions24 May 2023
Mr. Govind Ram Dewangan & Ors. Vs M/s Geoshine Mines 2 Metal Limited
National Company Law Tribunal · (2023) 05 NCLT CK 0585
Insolvency and Bankruptcy Code, 2016-Section 12, 12(2), 12(3), 7, 25A (3A)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulation, 2016-Regulation 40NCLT Rules, 2016-Rule 11
Tribunals and Commissions24 May 2023Allowed
M/s. Oriental Bank of Commerce (Marge with PNB) Vs M/s. Sidhartha Buildhome Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0614
Insolvency and Bankruptcy Code, 2016-Section 60(5), 12A, 7, 21(6A)(b), 25A(3), 25A(3A), 35A(3A), 5(28), 5(8)(f), 9, 10, 24(5), 25A(1), 25A(2)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 8Insolvency and Bankruptcy Code Second Amendment Act 2018
Tribunals and Commissions24 May 2023Dismissed
National Skill Development Corporation Vs Deep Training Institute Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0625
IBC, 2016-Section 7
Tribunals and Commissions24 May 2023
Gangotri Steel Syndicate Vs M/s. Jaycon Infrastructure Limited
National Company Law Tribunal · (2023) 05 NCLT CK 0629
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 14(1)(c), 14(3)(b), 3(31), 8IPC-Section 420
Tribunals and Commissions24 May 2023
M/s. Mittal Lumber Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0676
Insolvency and Bankruptcy Code, 2016-Section 7, 10, 10(2)(c), 10(3)(b), 14(1), 14(2), 14(3), 14(4), 16(1), 16(2)Insolvency and Bankruptcy (Application to Adjudicating Authority), Rules, 2016-Rule 7, 9(1)Companies Act, 1956
Tribunals and Commissions24 May 2023Allowed
Mr. Mohd. Nazim Khan Vs M/s. Redhex It Solutions Private Limited & Anr.
National Company Law Tribunal · (2023) 05 NCLT CK 0691
Insolvency and Bankruptcy Code, 2016-Section 60(5), 30(6), 31, 61National Company Law Tribunal Rules, 2016-Rule 11Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(4)
Tribunals and Commissions24 May 2023Dismissed
Bandaru Purna Chandra Rao Vs M/s. KSK Mahanadi Power Company Ltd. & Anr.
National Company Law Tribunal · (2023) 05 NCLT CK 0713
IBC, 2016-Section 7, 60(5)
Tribunals and Commissions24 May 2023
M/s. L & T Finance Ltd Vs M/s Zillion Infraprojects Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0750
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 238, 36(4), 36(4)(a)(iii), 53(1)(b)National Company Law Tribunal Rules, 2016-Rule 11Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 7A, 11
Tribunals and Commissions24 May 2023
Silver Bank Limited (Formerly known as Banyan Tree Bank Limited) & Anr. Vs M/s. Mideast Integrated Steels Limited
National Company Law Tribunal · (2023) 05 NCLT CK 0751
Insolvency and Bankruptcy Code, 2016-Section 7, Sub-section 12 of Section 3, 7(3)(b), 15, 17, 18, 13(2), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 19, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority), Rules, 2016-Rule 4IBBI Regulations, 2016-Regulation 6(1)
Tribunals and Commissions24 May 2023Allowed
M/s. Power Finance Corporation Limited Vs Mr. Sreenivas Motupalli
National Company Law Tribunal · (2023) 05 NCLT CK 0812
IBC, 2016-Section 95, 100, 101, 102 (2), 103, 104, 105, 106, 106 (3), 107, 109, 110 and 111, 112, 208
Tribunals and Commissions24 May 2023
Punjab National Bank Vs M/s Golden Agrarian Pvt. Ltd.
National Company Law Tribunal · (2023) 05 NCLT CK 0818
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 128, 128(5)