AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 63 words
Heard Mr. Manish Jain, Adv. appearing on behalf of the Petitioner/ Financial Creditor and Ms. Aishwarya Sharma, Adv. appearing on behalf of the Respondent/ Corporate Debtor. It is submitted by both the counsels that matter has been settled amicably between the parties and learned counsel for the Petitioner seeks to withdraw the petition. Permission granted. CP No. (IB)- 33/7/JPR/2022 is dismissed as withdrawn.
