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Judgment
4 paragraphs · 66 words
ORDER
Ld. Counsel for the respondent submitted that the reply has been filed and served upon Mr. Ajay Kumar Ld. Counsel for the petitioner on 24.05.2023 at 3:42 PM.
Ld. Sr. Counsel for the petitioner appeared and seeks some time to go through the reply and file a rejoinder, if required.
At his request, list the matter on 29.05.2023 before another Bench, after taking administrative order.