National Company Law Tribunal Judgments

Tribunals and Commissions25 Feb 2019Dismissed

M/s Excel Anaesthesia and Pain Management Services Vs M/s Proton Positive Healthcare India Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0619

Insolvency & Bankruptcy Code, 2016-Section 9, 60 (5)NCLT Rules, 2016-Rule 11

Tribunals and Commissions22 Feb 2019

Vikas Tiwari Vs M/s Jain Manufacturing India Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0601

Insolvency and Bankruptcy Code, 2016-Sections 8, 9, 13(1)(a), 14, 14(4), 15Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rules 5, 6Companies Act

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Tribunals and Commissions21 Feb 2019

M/s. Captain Anant Dewan Vs M/s. AIR India Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0620

IBC, 2016-Section 9

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Tribunals and Commissions21 Feb 2019

Union Bank Of India Vs Paramshakti Steel Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0621

Insolvency & Bankruptcy Code, 2016-Section 7, 29AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2018-Regulation 38(1), 39(1)(a)

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Tribunals and Commissions20 Feb 2019

Ashtech. Buildpro (P) Ltd Vs Grip Infrastructure (P) Ltd

National Company Law Tribunal · (2019) 02 NCLT CK 0622

IBC, 2016-Section 9, 12A

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Tribunals and Commissions20 Feb 2019

M/s Avon Cottex Private Limited Vs M/s Anandtex International Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0600

Insolvency and Bankruptcy Code, 2016-Section 9, 9(2), 9(5), 9(5)(i), 9(5)(2)(d), 8, 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6

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Tribunals and Commissions18 Feb 2019

M/s. Rachna Sarees Vs Charming Apparels Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0623

IBC, 2016-Section 9

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Tribunals and Commissions18 Feb 2019

Hassan Brothers Vs Keller Ground Engineering India Pvt Ltd

National Company Law Tribunal · (2019) 02 NCLT CK 0624

I&B Code, 2016-Section 12A

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Tribunals and Commissions18 Feb 2019

Shri J. Seshadri Vs M/s. Excel Intelligence Services Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0606

IBC, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6

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Tribunals and Commissions18 Feb 2019

Dr. Vikram Goyal Vs Metro Mas Hospital Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0625

IBC Code, 2016-Section 9NCLT Rules-Regulation 11

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Tribunals and Commissions15 Feb 2019Disposed Of

M/s. Sapan Mohan Garg (HUF) Vs Wianxx Implex Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0626

IBC Code-Section 7

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Tribunals and Commissions13 Feb 2019Disposed Of

M/s. Jayesh Tradex Pvt. Ltd. Vs M/s. Brahma Food Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0627

IBC, 2016-Section 9

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Tribunals and Commissions12 Feb 2019

M/s. Uttam Polyrubs India Pvt. Ltd. Vs M/s. Asian Soles Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0628

IBC, 2016-Section 9

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Tribunals and Commissions08 Feb 2019Allowed

RMC Ready Mis India Vs AVJ Developers (India) Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0636

Insolvency and Bankruptcy Code, 2016-Section 9NCLT Rules, 2016-Rule 11

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Tribunals and Commissions08 Feb 2019

L & T Finance Ltd. Vs NSP Hospitech India Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0629

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 22(3), 60(5)(c)

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Tribunals and Commissions07 Feb 2019

D. Chhaganlal & Co. Vs Say India Jewellers Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0630

Insolvency & Bankruptcy Code, 2016-Section 9

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Tribunals and Commissions06 Feb 2019Allowed

M/s. Siemens Financial Services Private Limited Vs M/s. Usha Multipack Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0637

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5)(a), 13(1), 13(1)(a)(b)(c), 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956

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Tribunals and Commissions06 Feb 2019Allowed

IDBI Bank Limited Vs M/s. Thomson Nusa Metals Private Limited

National Company Law Tribunal · (2019) 02 NCLT CK 0631

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)

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Tribunals and Commissions06 Feb 2019

Indiabulls Housing Finance Ltd. Vs Micro Innovations Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0602

Insolvency and Bankruptcy Code, 2016-Section 7, 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations 2016-Regulation 30A, 31

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Tribunals and Commissions05 Feb 2019

Hermes Travel & Cargo Pvt. Ltd. Vs Goodrich Logistics Pvt. Ltd.

National Company Law Tribunal · (2019) 02 NCLT CK 0632

Insolvency & Bankruptcy Code, 2016-Section 9, 7 to 9, 12ANCLT Rules, 2016-Rule 11

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