COURT ARCHIVE

National Company Law Tribunal judgments

20,321 judgments · page 1,009 of 1,017

Tribunals and Commissions21 Mar 2019

M/s. Flight Raja Travels Private Limited Vs M/s. Air Pegasus Private Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0338

Insolvency & Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016-Rule 6

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Tribunals and Commissions20 Mar 2019Allowed

M/s. Esskay International Vs M/s. Paramount Mills Private Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0349

Insolvency and Bankruptcy Code, 2016-Section 8, 8(2), 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5Companies Act, 1956

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Tribunals and Commissions19 Mar 2019Disposed Of

Mr. Puneet Kumar Jindal (HUF) Through Karta Mr. Puneet Jindal Vs M/s. Crown Realtech Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0350

IBC-Section 7

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Tribunals and Commissions18 Mar 2019

Tourism Finance Corporation Of India Ltd Vs Café D Lake Private Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0351

Insolvency and Bankruptcy Code, 2016-Section 7, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956

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Tribunals and Commissions15 Mar 2019

Shree Agencies Vs Kataria Packaging Pvt. Ltd. & Anr.

National Company Law Tribunal · (2019) 03 NCLT CK 0352

Insolvency and Bankruptcy Code-Section 9, 7 to 9NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Regulation Process of Corporate Person) Regulations, 2016-Regulation 6

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Tribunals and Commissions15 Mar 2019Allowed

Precise Alloys Pvt. Ltd. Vs Jumbo Tanks & Equipments Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0353

IBC, 2016-Section 12A

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Tribunals and Commissions15 Mar 2019Allowed

Punjab National Bank Vs M/s. Chincholi Sugar & Bio Industries Ltd

National Company Law Tribunal · (2019) 03 NCLT CK 0343

IBC, 2016-Section 7, 7(1), 7(2), 7(4), 7(5), 7(5)(a), 7(7)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)Banking Companies (Acquisition & Transfer of Undertakings) Act, 1970

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Tribunals and Commissions14 Mar 2019

M/s. Trans Asian Shipping Services Pvt. Ltd Vs M/s. Sandhhya Shipping Services Private Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0354

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Enforcement of Security Interest Act, 2002-Section 14(1)

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Tribunals and Commissions14 Mar 2019

M/s. Sunaini Gupta Vs M/s. Southend Infrastructure Pvt.Ltt.

National Company Law Tribunal · (2019) 03 NCLT CK 0355

Insolvency & Bankruptcy Code, 2016-Section 7, 12A

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Tribunals and Commissions14 Mar 2019

Eastern Electrodes & Coke Pvt. Ltd. Vs Parmatama Ferro Alloys Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0334

IBC Code, 2016-Section 9NCLT Rules-Rule 11

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Tribunals and Commissions13 Mar 2019Allowed

M/s Devi Trading & Holding Private Limited Vs M/s Avani Projects & Infrastructure Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0336

Insolvency and Bankruptcy Code, 2016-Sections 7, 9, 10, 13, 14, 15, 31, 33, 238, 7(7), 15(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956-Section 450

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Tribunals and Commissions13 Mar 2019

M/s. Syndicate Bank Vs M/s. Unicare Pharma Limited & Ors.

National Company Law Tribunal · (2019) 03 NCLT CK 0356

Insolvency and Bankruptcy Code, 2016-Section 33, 34, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4

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Tribunals and Commissions13 Mar 2019Allowed

State Bank Of India Vs M/s. Tantia Constructions Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0339

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 11, 14, 15, 31, 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956

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Tribunals and Commissions12 Mar 2019

M/s. Abhinav Shrivastava Vs M/s. SBS Transpole Logistics Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0357

IBC-Section 9

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Tribunals and Commissions12 Mar 2019

M/s. Chowdhry Rubber & Chemical Pvt. Ltd. Vs Polyblends India Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0358

IBC-Section 9, 12AInsolvency and Bankruptcy Borad of India-Regulation 30A

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Tribunals and Commissions12 Mar 2019

Shanti Steel Syndicate Vs Susheela Texfab Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0342

I & B Code-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation 2016-Regulation 30 (A) (2), 30 (A)

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Tribunals and Commissions11 Mar 2019

M/s. Reliance Commercial Finance Limited Vs M/s. Xedon Media Private Limited

National Company Law Tribunal · (2019) 03 NCLT CK 0359

Insolvency and Bankruptcy Code, 2016-Section 7, Rule 4, 13, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

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Tribunals and Commissions11 Mar 2019

M/s. Eonn Plast India Pvt. Ltd. Vs M/s. HS Power Projects Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0360

Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 14, 15, 17, 18, 20 and 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

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Tribunals and Commissions11 Mar 2019

M/s. Mphasis Limited Vs M/s. Strategic Outsourcing Services Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0337

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)I&B (AAA) Rules, 2016-Rule 4Companies Act, 1956

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Tribunals and Commissions11 Mar 2019

M/s. Mphasis Limited Vs M/s. Strategic Outsourcing Services Pvt. Ltd.

National Company Law Tribunal · (2019) 03 NCLT CK 0341

Insolvency and Bankruptcy Code, 2016-Section 9I&B (AAA) Rules, 2016-Rule 6Companies Act, 1956

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