Tribunals and Commissions14 Dec 2020
Sheetal Healing Enterprises Ltd. Vs Panacealife Healthzone Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0631
IBC-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments, 2020
2,534 judgments · page 7 of 127
Tribunals and Commissions14 Dec 2020
D. Thirunavukkarasu Vs Bharat Scan Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0643
IBC, 2016-Section 9, Rule 6
Tribunals and Commissions14 Dec 2020
Environ Care Products L.L.P. Vs Leel Electricals Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0644
IBC-Section 9
Tribunals and Commissions14 Dec 2020Allowed
CH Mani Kumar Vs Shiva Medicare Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0505
Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions14 Dec 2020
Mr. Rupanarayan More Vs Kaskal Facade Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0506
Insolvency and Bankruptcy Code, 2016-Section 12A
Tribunals and Commissions14 Dec 2020Allowed
Bluskills Education Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0507
Insolvency and Bankruptcy Code, 2016-Section 59, 43, 45, 49, 50Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017Income Tax Act, 1961-Section 178
Tribunals and Commissions14 Dec 2020
Harinarayan Corporation Vs Daves Noni & Juice Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0508
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions14 Dec 2020
M/s Shree Jindal Soya Limited Vs M/s. Diamond Traexim Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0509
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 5(6)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions14 Dec 2020Allowed
Mr. Ashwini Mehra Vs Committee Of Creditors
National Company Law Tribunal · (2020) 12 NCLT CK 0510
Insolvency and Bankruptcy Code, 2016-Section 10, 12(2), 14, 15, 19, 21, 25(h), 29A, 30, 30(1), 30(2), 30(4), 31, 31(1), 31(3), 33(1), 43, 45, 50, 53, 61, 62, 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 35, 35A, 36(A), 36B, 38(1), 38(1A), 38(1B), 38(2), 39, 39(4)Insolvency and Bankruptcy Code (Amendment) Act, 2019
Tribunals and Commissions14 Dec 2020
Aithent Technologies Pvt. Ltd. Vs Web Date Systems Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0511
Insolvency and Bankruptcy Code, 2016-Section 12A, 9IBBI (Insolvency Regulations Process for Corporate Persons) Regulations, 2016-Regulation 30A(1)(a)
Tribunals and Commissions14 Dec 2020Disposed Of
Ms/s. ICICI Limited Vs Ferrous Township Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0512
IBC Code, 2016-Section 7
Tribunals and Commissions14 Dec 2020Disposed of
In Re: Corporate Person CP(IB) 623/2018 (Disposed for Want of Prosecution)
National Company Law Tribunal · (2020) 12 NCLT CK 0539
Insolvency and Bankruptcy Code, 2016-Section 10
Tribunals and Commissions14 Dec 2020
L&T Housing Finance Limited And Anr. Vs
National Company Law Tribunal · (2020) 12 NCLT CK 0182
Tribunals and Commissions11 Dec 2020
Central Bank Of India Vs Octopus Papers Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0513
Insolvency and Bankruptcy Code, 2016-Section 7, 12(1)(c), 14, Sub-Section (1) of Section 31, 33, 238, 13, 15, 17, 18, 20 & 21, 19SARFAESI Act, 2002RDB Act
Tribunals and Commissions11 Dec 2020
Soorajmull Baijnath Pvt. Ltd. Vs Pingle Builders Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0514
Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 9, 12A, 34(1), 52, Chapter III, 60(5), 30, 60, 29AInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions10 Dec 2020
Kuldeep Verma Vs Canara Bank
National Company Law Tribunal · (2020) 12 NCLT CK 0515
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(c), 74, 74(2)
Tribunals and Commissions10 Dec 2020
Standard Chartered Bank Vs JVL Agro Industries Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0516
Insolvency and Bankruptcy Code, 2016-Section 53, 36(41)(a)(m)
Tribunals and Commissions10 Dec 2020
Shikhar Leasing and Trading Limited Vs Cognizant Properties Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0517
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions10 Dec 2020Allowed
Premraj Ramratan Laddha Vs Punjab National Bank
National Company Law Tribunal · (2020) 12 NCLT CK 0518
Insolvency and Bankruptcy Code, 2016-Section 54, 54(3), 10IBBI (Liquidation Process) Regulation, 2016-Regulation 2ACompanies Act, 2013-Section 309
Tribunals and Commissions10 Dec 2020Allowed
Switching AVO Electro Power Limited Vs M/s Ambient Computronics Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0519
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13 and 15, 14, 15, sub-section (1) of Section 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002