Tribunals and Commissions15 Dec 2020Dismissed
S.C.S.L. Buildwell Pvt Ltd Vs Palo Infrastructure & Developers Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0490
Insolvency & Bankruptcy Code, 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments, 2020
2,534 judgments · page 6 of 127
Tribunals and Commissions15 Dec 2020
Brown Multiwall Paper Bags Limited Vs Registrar Of Companies For Delhi
National Company Law Tribunal · (2020) 12 NCLT CK 0491
Insolvency and Bankruptcy Code, 2016-Section 12A, 60(5), 10, 14, 14(1)(a), 238Companies Act, 2013-Sections 252IBBI (IRP for CP) Regulations, 2016-Regulation 30A
Tribunals and Commissions15 Dec 2020Allowed
Blend Colours Pvt.Ltd. Vs Vast Industries Pvt.Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0492
Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(2), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions15 Dec 2020
State Bank Of India Vs Saber Paper Boards Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0493
Insolvency and Bankruptcy Code, 2016-Section 7, 19, 33, 33(2), 33(5), 34(1), 52Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 4, 4(2), 4(2)(b), 12, 12(3), 13, 15, 32
Tribunals and Commissions15 Dec 2020
M/s. Astec Lifesciences Limited Vs M/s Advance Nath Agri Chemicals Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0494
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 20 & 21, 19, 31(1), 33Negotiable Instrument Act-Section 138Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions15 Dec 2020
State Bank Of India Vs Castex Technologies Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0486
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 29A, 30, 30(2), 30(2)(b), 30(2)(d), 30(2)(e), 30(2)(f), 30(6), 31, 31(1), 31(3)(b), 31(4), 32A, 43, 45, 53, 53(1), 60(5)Insolvency and Bankruptcy Code (Application to Adjudicating Authority) Rules 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35A, 36B(4A), 38, 39, 39(4)
Tribunals and Commissions15 Dec 2020
Ultratech Cement Ltd. Vs Kale Infra Projects Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0495
Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(1)(a), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions15 Dec 2020
Edelweiss Rural & Corporate Services Ltd Vs E Complex Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0496
Insolvency and Bankruptcy Code, 2016-Section 7, 9
Tribunals and Commissions15 Dec 2020
Committee Of Creditors Of Vaman Textiles Pvt Ltd Vs Mr. Ashish Shah IRP Of Vaman Textiles Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0497
IBC-Section 22(3)
Tribunals and Commissions15 Dec 2020Allowed
Bank Of India Vs Sanghavi Exports International Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0498
Insolvency and Bankruptcy Code, 2016-Section 7, 33(1), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions15 Dec 2020
AGL Ceramic World Vs Gajanand Corporation Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0499
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions15 Dec 2020
Patrimoine Expo Private Limited & Anr. Vs Reliance Communication Infrastructure Limited & Ors.
National Company Law Tribunal · (2020) 12 NCLT CK 0500
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 14(1)(b), 28, 61, 62, 63, 64, 18(f), 231, 238
Tribunals and Commissions15 Dec 2020Allowed
Bank Of India Vs Sahyadri Agro Industries & Foods Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0501
Insolvency and Bankruptcy Code, 2016-Section 7, 33, 33(1), 33(1)(a), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions15 Dec 2020Allowed
Balaji Coal Pvt Ltd Vs Swastik Coal Corporation Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0502
Insolvency and Bankruptcy Code, 2016-Section 7, 13(1)(c), 13, 14, 15, 17, 18, 19, 20 & 21, Sub-Section (1) of Section 31, 33, 238SARFAESI Act, 2002RDB Act
Tribunals and Commissions15 Dec 2020
Oriental Bank of Commerce Vs Lotus Auto Engineering Ltd & Ors.
National Company Law Tribunal · (2020) 12 NCLT CK 0503
Insolvency & Bankruptcy Code, 2016-Section 7
Tribunals and Commissions15 Dec 2020
Parmod Sharma Vs Emsons Organics Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0487
Insolvency and Bankruptcy Code, 2016-Section 33(1) & (2), 9, 33(2), 34(1), 33, 33(5), 52, 19, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Rule 4, Regulation 4(2), 4(2)(b), 32A(3), 12, 12(3), 13, 15
Tribunals and Commissions15 Dec 2020
M/s Bansal Traders Vs M/s BBN Foods Hi-Tech Processing Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0504
Insolvency and Bankruptcy Code, 2016-Section 33(2), 9, 33, 34(1), 34, 33(5), 52, 19Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 32, 32A, 4, 4(2), 4(2)(b), 12, 12(3), 13, 15
Tribunals and Commissions15 Dec 2020Dismissed
Shailesh Bhalchandra Desai And Anr. Vs Cane Agro Energy (India) Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0195
Insolvency And Bankruptcy Board Of India (Corporate Insolvency Resolution Process) Regulations, 2016 — Regulation 6, 30A, 30A(3)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9, 12A, 13, 60
Tribunals and Commissions15 Dec 2020Allowed
S Z Deshmukh & Co. Vs VOVL Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0193
Insolvency And Bankruptcy Board Of India (Corporate Insolvency Resolution Process) Regulations, 2016 — Regulation 36, 40BInsolvency And Bankruptcy Code, 2016 — Section 17, 18, 19, 19(2), 29, 60(5), 70Companies Act, 2013 — Section 425
Tribunals and Commissions15 Dec 2020Allowed
Marigold Premises Private Limited And Ors. Vs
National Company Law Tribunal · (2020) 12 NCLT CK 0132
Companies Act, 2013 — Section 230, 231, 232, 232(6)