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Judgment
4 paragraphs · 48 words
Learned Counsel Mr. Jaimin Dave appeared for Operational Creditor.
Learned Counsel Mr. Vishal Dave appeared for Corporate Debtor.
Learned Counsel for Operational Creditor submits that matter is settled and seek permission to withdraw the matter. The permission is granted.
Accordingly, CP(IB) 803 of 2019 stands withdrawn and disposed-off.
