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Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0512

Ms/s. ICICI Limited vs Ferrous Township Private Limited

National Company Law Tribunal · Decided on 14 December 2020

HON’BLE JUDGES
B. S. V. Prakash Kumar, Acting President · L.N. Gupta, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
(IB)-967(ND)2020 / IA/5330/2020

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Judgment

2 paragraphs · 32 words

On the withdrawal application filed by the Petitioner to withdraw the main Petition, (IB)-967(ND)/2020 is hereby dismissed as withdrawn by allowing IA-5330/2020.

All other applications if any pending in (IB)-967(ND)/2020 stands closed.