CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments, 2020

2,534 judgments · page 9 of 127

Tribunals and Commissions09 Dec 2020Allowed

Talesmith Entertainment Pvt. Ltd. Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0097

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Read judgment
Tribunals and Commissions08 Dec 2020Allowed

Laxman Khetaram Jangid Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0177

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(3)
Read judgment
Tribunals and Commissions08 Dec 2020Allowed

Sonika Sahni & Anr. Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0176

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Read judgment
Tribunals and Commissions08 Dec 2020Allowed

Bk Warehouse Private Limited Vs RoC Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0162

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Read judgment
Tribunals and Commissions08 Dec 2020Allowed

Vishvaraj Infrastructure Limited And Anr. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0129

Companies Act, 2013 — Section 230, 230(1), 230(1)(a), 230(1)(b), 230(3), 230(4), 230(5), 231, 232, 232(3)(i), 232(6)Income Tax Act, 1961 — Section 2(19AA)
Read judgment