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Judgment
4 paragraphs · 39 words
Learned Counsel Mr. Tanmay Banthia appeared for Operational Creditor.
Learned Counsel Mr. Monaal Davawala appeared for Corporate Debtor.
Matter is settled. Hence, stands disposed-off with liberty to revive in case settlement fails.
Accordingly, CP(IB) 745 of 2019 stands disposed-off.