Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0535

Simtex Corporation vs Anunay Fab Ltd

National Company Law Tribunal, Ahmedabad Bench · Decided on 8 December 2020

HON’BLE JUDGES
Madan B. Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 281 of 2020

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

5 paragraphs · 46 words

ORDER

Learned Counsel Mr. Daivat Bhatt appeared for the Operational Creditor.

Learned Counsel of the Operational Creditor seeks permission to withdraw the IB petition as matter is settled at between the parties.

The permission is granted.

Accordingly, CP(IB) 281 of 2020 stands disposed of as withdrawn.