Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0534

Balaji Trading Enterprises Pvt Ltd vs Rajalakshmy Packaging Pvt Ltd

National Company Law Tribunal · Decided on 8 December 2020

HON’BLE JUDGES
Anil Kumar B, Member (Technical) · R. Sucharita, Member (Judicial)
CASE NUMBER
IBA/1350/2019

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Judgment

3 paragraphs · 39 words

Ld PCS Mr. Gaurav Kumar appeared on behalf of the Petitioner through video conferencing platform.

PCS for Petitioner states that he has instructions from the client to withdraw the present application.

Accordingly, the Application IBA/1350/2019 is dismissed as withdrawn.