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Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0539

In Re: Corporate Person CP(IB) 623/2018 (Disposed for Want of Prosecution)

National Company Law Tribunal, Ahmedabad Bench · Decided on 14 December 2020

HON’BLE JUDGES
Madan B. Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
RESULT
Disposed of
CASE NUMBER
C.P. (I.B) No.623/10/NCLT/AHM/2018

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Judgment

3 paragraphs · 44 words

No one appeared for the Corporate Person.

Record reveals that no one appeared for Corporate Person for last two consecutive date of hearing. In view of this, matter stands disposed-off for want of prosecution.

CP(IB) 623 of 2018 stands disposed-off for want of prosecution.