Tribunals and Commissions07 Feb 2020
B.P. Agency Vs Brightsun Technocraft Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0124
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 13(2), 14, 14(1), 15, 17, 18, 19, 20
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 33 of 42
Tribunals and Commissions07 Feb 2020Disposed Of
Dhawan Leasing Private Limited Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0123
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions07 Feb 2020Allowed
Sonia Khosla Vs Montreaux Resorts Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0122
National Company Law Tribunal Rules, 2016 — Rule 11, 51Companies Act, 2013 — Section 241, 242
Tribunals and Commissions06 Feb 2020Disposed Of
Dena Bank Vs Kansal Building Solutions Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0167
Insolvency And Bankruptcy Code, 2016 — Section 33(2), 33(6), 53Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4
Tribunals and Commissions06 Feb 2020
Angel's Fashions Vs Arnit Retail Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0128
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions06 Feb 2020Disposed Of
Oriental Bank Of Commerce And Ors Vs Venta Realtech Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0127
Insolvency And Bankruptcy Code, 2016 — Section 12, 12(2), 60(5)
Tribunals and Commissions06 Feb 2020
Concrete Additives And Chemicals Private Limited Vs Red Brick Consulting Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0126
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions05 Feb 2020Disposed Of
M/S. Bookitfree.Com Pvt Ltd Vs M/s. Ajanta Offset & Packaging Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0175
Insolvency And Bankruptcy Code, 2016 — Section 11, 12A
Tribunals and Commissions05 Feb 2020Disposed Of
Brij Mohan Sahni Vs Pawan Buildwell Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0130
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 33, 33(1)(a), 33(2), 33(5), 33(7)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13
Tribunals and Commissions05 Feb 2020
Corporation Bank Vs Sainov Spirits Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0129
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 7(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 15, 17, 18, 20, 21
Tribunals and Commissions04 Feb 2020
M/s. Amritvani Exim Private Limited Vs M/s. Ajanta Offset And Packaging Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0176
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6, 6(1)Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(2), 9(1)Insolvency And Bankruptcy Code, 2016 — Section 7, 7(3)(b), 7(5)(a), 9(5), 13(2), 14(1), 14(2), 14(3), 60(1)
Tribunals and Commissions04 Feb 2020Disposed Of
Income Tax Officer, Ward 4(1) Vs Registrar Of Companies & Others
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0173
Income Tax Act, 1961 — Section 139(1), 143(3), 144, 147, 148, 194A, 271(1)(b), 271(1)(c), 271FCompanies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions04 Feb 2020Disposed Of
Income Tax Officer, Ward 1(2) Vs Registrar Of Companies & Others
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0172
Income Tax Act, 1961 — Section 139(1), 143(3), 147, 148, 156, 271(1)(b), 271(1)(c), 271F, 274Companies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions04 Feb 2020Disposed Of
Goldline Media Private Limited And Ors Vs Registrar Of Companies, Nct Of Delhi And Haryana & Anr
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0171
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions04 Feb 2020Disposed Of
Asstt. Commissioner Of Income Tax Officer Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0170
Income Tax Act, 1961 — Section 142(1), 144, 153A, 153C, 156, 271(1)(b), 271(1)(c), 271(F)Companies Act, 2013 — Section 248(1), 252(1)
Tribunals and Commissions04 Feb 2020Disposed Of
Alchemist Asset Reconstruction Co. Pvt. Ltd. Vs NIIL Infrastructure Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0168
Limitation Act, 1963 — Section 14
Tribunals and Commissions04 Feb 2020Disposed Of
SV Power Private Limited And Ors Vs ACB (India) Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0138
Companies Act, 2013 — Section 133, 230, 230(5), 231, 232, 233, 234
Tribunals and Commissions04 Feb 2020Disposed Of
Scoop Constructions Pvt. Ltd. And Ors Vs Flummox Marketing Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0137
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 133, 230, 230(2), 231, 232
Tribunals and Commissions04 Feb 2020Disposed Of
Asst. Commissioner Of Income Tax Officer Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0136
Income-Tax Act, 1961 — Section 139(1), 142(1), 143, 144, 147, 148, 153(2), 194C, 194J, 271FCompanies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions04 Feb 2020Disposed Of
Mstar Semiconductor Private Limited Vs Mediatek India Technology Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0135
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 133, 230, 230(2), 231, 232