Tribunals and Commissions12 Feb 2020Disposed Of
Sabhyata Investments Private Limited Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0109
Companies Act, 2013 — Section 248, 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 32 of 42
Tribunals and Commissions12 Feb 2020
Amrish Gupta Vs ASP Sealing Products Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0108
Insolvency And Bankruptcy Code, 2016 — Section 3(10), 3(11), 3(12), 5(7), 5(8), 5(8)(a), 7, 13(2), 14, 14(1), 15, 17, 18, 19, 20Companies Act, 2013 — Section 2(55), 2(55)(ii), 73
Tribunals and Commissions12 Feb 2020
I-Promark Services Vs Bony Systems And Technologies Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0107
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 17, 18, 20, 21Micro, Small And Medium Enterprise Development Act, 2006 — Section 18(1)
Tribunals and Commissions12 Feb 2020
K. R. Equipments Private Limited Vs Cleanauto Solutions Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0106
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 16Companies Act, 2013 — Section 230, 230(4), 230(7), 231, 232, 232(3)
Tribunals and Commissions11 Feb 2020
Edelweiss Asset Reconstruction Company Pvt. Ltd. Vs Manogyan Estates Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0166
Insolvency And Bankruptcy Code, 2016 — Section 7, 13(2), 14
Tribunals and Commissions11 Feb 2020Disposed Of
Intect Capital Ltd Vs GSS Procon Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0110
Insolvency And Bankruptcy Code, 2016 — Section 12
Tribunals and Commissions10 Feb 2020Allowed
Blackie And Son (Calcutta) Private Ltd. And Ors Vs S. Chand And Company Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0132
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions10 Feb 2020
Agarwal Polysacks Limited Vs K.K. Agro Foods And Storage Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0131
Tribunals and Commissions10 Feb 2020Allowed
Chiragh Tanners And Exporters Private Limited And Ors Vs Pushpanjali Trexim Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0121
Companies Act, 2013 — Section 133, 230, 230(5), 231, 232
Tribunals and Commissions10 Feb 2020Disposed Of
Manbhav Investments Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0120
Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions10 Feb 2020Allowed
Sunlarge Industries Private Limited Vs H.L. Tech Fabrics Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0119
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 17, 18, 20, 21
Tribunals and Commissions10 Feb 2020Disposed Of
In Re: Arun Mohan, Accelerated IT Solutions Private Limited Vs
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0117
Insolvency And Bankruptcy Code, 2016 — Section 59(3), 59(7), 59(8)Insolvency Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8, 9, 10, 14, 25, 38(3)
Tribunals and Commissions10 Feb 2020Disposed Of
Assistant Commissioner Of Income Tax Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0116
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Income-Tax Act, 1961 — Section 69, 69A, 69B, 69C, 69D, 139(1), 140, 142(1), 144, 153A, 153C, 153(1)B, 156, 271AAC, 271F, 271(1)(c), 274Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions10 Feb 2020Disposed Of
Income Tax Officer, Ward 16 (3) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0115
Income-Tax Act, 1961 — Section 133(6), 139, 147, 148Companies Act, 2013 — Section 252
Tribunals and Commissions10 Feb 2020Disposed Of
Star Mineral Resources Private Limited Vs Gagan Shukla And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0114
Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 33(2), 33(5), 34, 34(1), 35(1)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 3, 12, 13
Tribunals and Commissions10 Feb 2020Disposed Of
Income Tax Officer, Ward 7(1) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0113
Income-Tax Act, 1961 — Section 139, 142(1), 144, 147, 148, 156, 271(1)(b), 271(1)(c), 271FCompanies Act, 2013 — Section 252
Tribunals and Commissions10 Feb 2020Disposed Of
Income Tax Officer, Ward 15 (2) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0112
Income-Tax Act, 1961 — Section 144, 147, 148Companies Act, 2013 — Section 252, 252(1)
Tribunals and Commissions10 Feb 2020Allowed
Rachna Sarees And Ors Vs Charming Apparels Private Limited And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0111
Insolvency And Bankruptcy Code, 2016 — Section 29(A), 30(2)
Tribunals and Commissions07 Feb 2020Disposed Of
Income Tax Officer, Ward 1(2) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0169
Income Tax Act, 1961 — Section 143(2), 144, 156, 271(1)(b), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1)
Tribunals and Commissions07 Feb 2020Disposed Of
Preateek Kumar And Ors. Vs Registrar Of Companies And ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0125
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)