National Company Law Appellate Tribunal Judgments 2020

National Company Law Tribunal (NCLT) Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 5(1), 43, 44, 46, 60(1), 60(5), 65, 66, 67, 68, 69, 70, 71, 72, 73, 217, 235A, 236, 236(2), 270Companies Act, 2013 — Section 2(29), 2(29)(i), 2(29)(ii), 2(90), 210, 210(c), 210(1), 210(1)(b), 210(2), 210(3), 212, 212(1), 213, 213(b), 408, 424, 430, 447

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Tribunals and Commissions03 Feb 2020Allowed

M/s EEE Realty Pvt Ltd Vs Mayur Builcon Pvt Ltd.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0183

Companies Act, 2013 — Section 133, 230, 230(5), 231, 232

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Tribunals and Commissions03 Feb 2020Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0179

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194J

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Tribunals and Commissions03 Feb 2020Disposed Of

Safdarjung Vaults Private Limited And Ors Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0154

Companies Act, 2013 — Section 248, 252

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Tribunals and Commissions03 Feb 2020Dismissed

Chandra Agencies Vs Supertech Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0153

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(5)(ii)(d)

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Tribunals and Commissions03 Feb 2020Dismissed

Shanti Chemtrade Pvt. Ltd. Vs S.K. Dyeing And Finishing Mills Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0152

Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 10, 12ANational Company Law Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 30A, 30A(1)(a), 31(aa), 31(ab), 31(c), 31(d), 33, 36A

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Tribunals and Commissions03 Feb 2020Disposed Of

S M Web Solutions Private Limited Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0151

Companies Act, 2013 — Section 248, 252

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Tribunals and Commissions03 Feb 2020Disposed Of

Income Tax Office Ward 23(2) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0150

Income-Tax Act, 1961 — Section 142(1), 143(1), 147, 148Companies Act, 2013 — Section 252, 252(3)

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Tribunals and Commissions03 Feb 2020Disposed Of

Turbo Lubes And Greases Pvt. Ltd. And Ors Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0149

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252(1), 252(3)National Company Law Tribunal (Amendment) Rules, 2017 — Rule 87A

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Tribunals and Commissions03 Feb 2020

New Modern Overseas Private Limited And Ors Vs Newstar Information Systems Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0148

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 133, 230, 230(2), 231, 232

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Tribunals and Commissions03 Feb 2020Disposed Of

Income Tax Office Ward 11(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0147

Income-Tax Act, 1961 — Section 139, 142(1), 147, 148Companies Act, 2013 — Section 252, 252(3)

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Tribunals and Commissions03 Feb 2020Dismissed

Birkan Engineering Industries Private Limited Vs VJE India Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0146

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(3)(c), 9(5)(ii)(d)

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Tribunals and Commissions03 Feb 2020