Electricity Act, 2003 — Section 81Electricity Regulatory Commission Act, 1998 — Section 14Insolvency And Bankruptcy Code, 2016 — Section 30(2)(e), 238

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Tribunals and Commissions03 Feb 2020Disposed Of

Urban Infrastructure Trustees Ltd. Vs Ozone Propex Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 02 NCLAT CK 0003

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7)

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Tribunals and Commissions03 Feb 2020Disposed Of

Pankaj Lakhamshi Soni Vs Sand Stone Constructions

National Company Law Appellate Tribunal · (2020) 02 NCLAT CK 0001

National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9

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Tribunals and Commissions31 Jan 2020Dismissed

Andhra Bank Vs Kalpataru Steel Rolling Mills Ltd.

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0049

Insolvency And Bankruptcy Code, 2016 — Section 30(2), 31

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Tribunals and Commissions31 Jan 2020Allowed

SGM Webtech Pvt. Ltd. Vs Boulevard Projects Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0048

Insolvency And Bankruptcy Code, 2016 — Section 5(8), 5(8)(c)Companies (Acceptance Of Deposits) Rules, 1975 — Rule 2(b)(x)Companies Act, 2013 — Section 2(12)

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Tribunals and Commissions31 Jan 2020Dismissed

IDBI Bank Vs Jaypee Infra Tech Ltd.

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0047

Insolvency And Bankruptcy Code, 2016 — Section 13(6), 31, 60(5)

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Tribunals and Commissions31 Jan 2020

C.A. Metal Pvt. Limited And Ors. Vs Polestar Plastech Pvt. Limited

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0025

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Tribunals and Commissions31 Jan 2020Dismissed

Ankur Agarwal Vs Apex Dream Home Private Ltd

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0024

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Tribunals and Commissions31 Jan 2020Dismissed

Amitava Das Vs Lloyd Insulations (India) Limited

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0022

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b)

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Tribunals and Commissions31 Jan 2020Dismissed

B. Sudhakar Reddy And Ors Vs B. Manipal Reddy And Ors

National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0075

Companies Act, 2013 — Section 223, 421Companies Act, 1956 — Section 111A, 209, 235, 236, 237, 397, 398, 399, 402, 403

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Tribunals and Commissions30 Jan 2020

Utsav Securities Private Limited Vs Vogue Clothiers Private Limited

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0030

Companies Act, 2013 — Section 186(11)Insolvency And Bankruptcy Code, 2016 — Section 5(8)(a), 14, 15, 17, 18, 20, 21

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Tribunals and Commissions30 Jan 2020Disposed Of

In Re: Masonite Doors Private Limited Vs

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0029

Insolvency And Bankruptcy Code, 2016 — Section 59(7), 59(8)Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8, 10, 14, 38

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Tribunals and Commissions30 Jan 2020

Consolidated Shipping Line (India) Pvt. Ltd. Vs Technofab Engineering Limited

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0028

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 15, 17, 18, 20, 21

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Tribunals and Commissions30 Jan 2020Dismissed

Kuntal Constructions Pvt. Ltd. Vs Bharat Hotels Limited

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0027

Insolvency And Bankruptcy Code, 2016 — Section 8

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Tribunals and Commissions30 Jan 2020Disposed Of

Alloys And Metals (INDIA) Vs Hindustan Paper Corporation Ltd.

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0026

Code Of Criminal Procedure, 1973 — Section 173, 447Companies Act, 2013 — Section 208, 210, 212, 213, 217

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Tribunals and Commissions30 Jan 2020

Akshay Kr. Soni Vs Value Infraestate India Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0023

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 7(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 15, 17, 18, 20, 21

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Tribunals and Commissions30 Jan 2020Disposed Of

Radhika Mehra Vs Vaayu Infrastructure Llp And Ors.

National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0077

Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 2Insolvency And Bankruptcy Code, 2016 — Section 7, 61, 61(2), 238, 238ALimitation Act, 1963 — Section 5, 14

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