Tribunals and Commissions17 Feb 2020Disposed Of
Garhwal Aircon Services Pvt. Ltd Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0095
Companies Act, 2013 — Section 248, 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 31 of 42
Tribunals and Commissions17 Feb 2020Dismissed
Neeraj Gupta And Ors Vs A-1 Equipments Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0094
Companies Act, 2013 — Section 241, 242, 244
Tribunals and Commissions15 Feb 2020Allowed
Income Tax Officer Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0097
Income-Tax Act, 1961 — Section 271Companies Act, 2013 — Section 252, 252(1), 252(3)
Tribunals and Commissions14 Feb 2020Disposed Of
Pankaj Khetan And Anr Vs Yogesh Kumar Gupta And Anr
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0174
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4, 4(2)(b), 12, 30, 31Insolvency And Bankruptcy Code, 2016 — Section 9, 34(1), 52(1)(b), 60(5)
Tribunals and Commissions14 Feb 2020Disposed Of
Prabhakar Nandiraju Vs Kalpataru Steel Rolling Mills Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0164
Competition Act, 2002 — Section 5Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 15, 18, 21, 25, 29, 29A, 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 31(4), 32(2)(d), 53, 53(1), 61, 62, 238Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 27, 35, 36, 36B(4A), 36A(5), 37, 38(1), 39, 39(3), 39(4)
Tribunals and Commissions14 Feb 2020Disposed Of
Alok Kailash Saksena Vs Aditya Estates Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0163
Competition Act, 2002 — Section 5Insolvency And Bankruptcy Code, 2016 — Section 7, 12(2), 14, 18(1)(c), 29A, 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 31(3), 31(3)(b), 31(4), 32(2)(d), 53, 53(1), 61, 62Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 27, 35, 36B(4A), 38, 39, 39(3), 39(4)
Tribunals and Commissions14 Feb 2020Disposed Of
Gozoop Online Private Limited Vs Om Pizzas And Eats India Private Limited And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0098
Indian Contract Act, 1872 — Section 140, 141Insolvency And Bankruptcy Code, 2016 — Section 43, 43(1), 43(2), 43(4)(a), 45, 50, 53, 66
Tribunals and Commissions13 Feb 2020Disposed Of
M/S Ashutosh Steels Private Limited Vs M/S Royal Pressing And Components Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0182
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 4(2), 6(1), 36, 36AInsolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13Insolvency And Bankruptcy Code, 2016 — Section 9, 12, 14, 30(6), 31, 33, 33(1), 33(5), 33(7), 34(1), 56
Tribunals and Commissions13 Feb 2020Disposed Of
Arun Bharti Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0181
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3), 455
Tribunals and Commissions13 Feb 2020Disposed Of
Naveen Engineering Works Private Limited And Ors. Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0180
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252(1), 252(3), 455
Tribunals and Commissions13 Feb 2020Disposed Of
DY. Commisioner Of Income Tax Office Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0178
Companies Act, 2013 — Section 252(1), 252(3)Companies Act, 1956 — Section 560Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions13 Feb 2020Disposed Of
M/S ETERNO Constructions Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0177
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions13 Feb 2020Dismissed
Paramjit Singh Saini And Ors. Vs Puma Realtors Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0165
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 36AInsolvency And Bankruptcy Code, 2016 — Section 30(2), 30(4), 31
Tribunals and Commissions13 Feb 2020
Indospirit Marketing Private Limited Vs Lakeforest Wines Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0118
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 17, 18, 20, 21
Tribunals and Commissions13 Feb 2020Disposed Of
Pooran Trading Pvt. Ltd. And Ors Vs Apple Industries Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0105
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 25(2)(h), 33(1)(b), 33(5), 33(7), 34(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 36(A)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13
Tribunals and Commissions13 Feb 2020Allowed
Precise Laboratories Private Limited Vs Northern Aromatics Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0104
Companies Act, 2013 — Section 230, 230(5), 231, 232
Tribunals and Commissions13 Feb 2020
GAC Shipping (India) Privated Limited Vs Classic Bottle Caps Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0103
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 17, 18, 20, 21
Tribunals and Commissions13 Feb 2020
Anurag Rajpal Vs American Swan Lifestyle Co. Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0101
Insolvency And Bankruptcy Code, 2016 — Section 8, 9(3)(b), 14, 15, 17, 18, 20, 21
Tribunals and Commissions13 Feb 2020
Anurutan Textiles Private Limited Vs Sarveshwar Creations Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0100
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 8(1), 8(2), 8(2)(a), 9, 9(3)(b), 9(3)(c), 9(5), 14, 15, 17, 18National Company Law Tribunal Rules, 2016 — Rule 151
Tribunals and Commissions13 Feb 2020Disposed Of
Master Piece Investment Private Limited And Ors Vs Avenir Finvest And Leasing Limited And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0099
Income-Tax Act, 1961 — Section 133ACompanies Act, 2013 — Section 230, 231, 232, 232(3)(i)