COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2020

835 judgments · page 29 of 42

Tribunals and Commissions24 Feb 2020Dismissed

National Products Vs Lotte Electronics Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0058

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 9Limitation Act, 1963 — Section 18

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Tribunals and Commissions24 Feb 2020Dismissed

Nilkamal Limited Vs Wholly Joy Products Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0057

Insolvency And Bankruptcy Code, 2016 — Section 7

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Tribunals and Commissions24 Feb 2020Disposed Of

Priceless Overseas Limited Vs PG Industry Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0056

Companies Act, 2013 — Section 230, 231, 232

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Tribunals and Commissions24 Feb 2020Disposed Of

Mccormick Support Services Private Limited Vs Kohinoor Speciality Foods India Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0055

Companies Act, 2013 — Section 230, 231, 232

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Tribunals and Commissions24 Feb 2020Dismissed

Shiksha Devi Vs Mascot Homes Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0054

Insolvency And Bankruptcy Code, 2016 — Section 7

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Tribunals and Commissions20 Feb 2020Disposed Of

Swachh Industries Limited Vs Goodluck India Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0159

Income-Tax Act, 1961 — Section 72ACompanies Act, 2013 — Section 133, 230, 231, 232, 233, 234

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Tribunals and Commissions20 Feb 2020Disposed Of

Sharda Motor Industries Limited Vs NDR Auto Components Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0158

Income-Tax Act, 1961 — Section 2(19AA), 72(A)(2)Companies Act, 2013 — Section 230, 230(5), 231, 232, 233, 234

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Tribunals and Commissions20 Feb 2020Allowed

Pantos Logistic Solutions India Private Limited Vs Pantos Logistics (India) Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0157

Companies Act, 2013 — Section 133, 230, 231, 232

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Tribunals and Commissions20 Feb 2020Dismissed

R.K. Associates And Hoteliers Pvt. Ltd. Vs BW Businessworld Media Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0102

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 5(21), 8, 9, 9(3)(b)

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Tribunals and Commissions20 Feb 2020Dismissed

Bindals Merchandise And Ors Vs Maple Realcon Private Limited And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0067

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Tribunals and Commissions20 Feb 2020

Kamlapati Infrastructure Limited And Ors Vs KVS Castings Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0066

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 15(1)Companies Act, 2013 — Section 230, 230(4), 230(7), 231, 232, 232(3)

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Tribunals and Commissions20 Feb 2020

Burda Druck India Private Limited Vs Snab Publishers Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0065

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(b), 15, 17, 18, 20, 21

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Tribunals and Commissions20 Feb 2020Disposed Of

Amrish Gupta Vs ASP Sealings Products Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0064

Insolvency And Bankruptcy Code, 2016 — Section 7, 12(A)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 30(A), 30(A)(1)(a)

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Tribunals and Commissions20 Feb 2020Allowed

Gulshan Kumar Chawla Vs Chawla And Choudhary Trading Company Pvt. Ltd. And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0063

National Company Law Tribunal Rules, 2016 — Rule 11, 32Companies Act, 2013 — Section 88, 92, 94, 119, 128, 241, 242

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Tribunals and Commissions20 Feb 2020Disposed Of

In Re: Om Refoils Private Limited Vs

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0062

Companies (Accounts) Rules, 2014 — Rule 7Companies Act, 2013 — Section 66, 66(1), 133, 232(2)(a)

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Tribunals and Commissions19 Feb 2020Disposed Of

STIC Travels Private Limited Vs STIC GSA Services Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0082

Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234

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Tribunals and Commissions19 Feb 2020Disposed Of

Income Tax Officer Ward 16(2) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0081

Income-Tax Act, 1961 — Section 68, 139Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions19 Feb 2020Disposed Of

Neesa Ltd Vs Sanjay

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0080

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4, 4(3), 12, 13Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 33(1)(a), 33(2), 33(5), 33(7), 34(1)

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Tribunals and Commissions19 Feb 2020Allowed

Guddu Investments (Delhi) Private Limited And Ors Vs HCL Corporation Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0079

Companies Act, 2013 — Section 133, 230, 230(5), 231, 232

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Tribunals and Commissions19 Feb 2020Disposed Of

Vipin Automobiles Pvt. Ltd. And Ors Vs Registrar Of Companies, NCT Of Delhi

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0074

Income-Tax Act, 1961 — Section 148Companies Act, 1956 — Section 252(1)Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)

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